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Rajasthan High Court judgments

44,813 judgments · page 607 of 2,241

High Courts23 Feb 2017Allowed

Deepak Nat S/o Laxman Nat Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0073

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,

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High Courts23 Feb 2017Allowed

Rajpreet Singh @ Raju @ Bhatt Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0010

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec

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High Courts23 Feb 2017

Ram Kumar S/o Sahi Ram Vs State of Rajathan

Rajasthan High Court · (2017) 02 RAJ CK 0008

Indian Penal Code, 1860, Section 304, Section 34, Section 323 - Punishment for culpable homicide not amounting to murder - Acts done by several persons in furtherance of co

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High Courts22 Feb 2017

The Secretary, The Nagaur Co-operative Land Development Bank Vs Rahul Sankhla

Rajasthan High Court · (2017) 02 RAJ CK 0088

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High Courts22 Feb 2017Dismissed

Arvind S/o Shri Amar Singh Matoria Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0085

Rajasthan Stamp Act, 1998, Section 51(2)

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High Courts22 Feb 2017

Gopal Chaudhary S/o Late Shri Vishambhar Dayal Vs Chhajuram S/o Shri Umrao Lal Chaudhary

Rajasthan High Court · (2017) 02 RAJ CK 0080

Code of Civil Procedure, 1908, Order 13Rule 2

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High Courts21 Feb 2017

Sri Gaganagar Urban Co-Operative Bank Ltd. Vs Gurjeet Singh

Rajasthan High Court · (2017) 02 RAJ CK 0093

Constitution of India, Article 226, Article 226, Article 226, Article 227, Article 227, Article 227 - Power

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High Courts21 Feb 2017Allowed

Vasim Akram @ Balveer @ Ballu Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0086

Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia

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High Courts21 Feb 2017Allowed

Shri Nitin Lohiya s/o Shri Satya Narayan Ji Lohiya, Vs Rajendra Jain s/o Shri Panna Lal Ji Jain

Rajasthan High Court · (2017) 02 RAJ CK 0071

Code of Civil Procedure, 1908, Order 41Rule 27

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High Courts21 Feb 2017Disposed

Rajesh Sharam S/o Rajpat Sharma Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0003

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High Courts20 Feb 2017

Devi Dutt Vs State of Rajasthan & Anr

Rajasthan High Court · (2017) 02 RAJ CK 0128

Code of Criminal Procedure, 1973, Section 482, Section 154, Section 151, Section 156(3), Section 107, Section 15

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High Courts20 Feb 2017

Rajat Sharma S/o late Shri Narendra Kumar Sharma Vs District & Sessions Judge, Sawai Madhopur

Rajasthan High Court · (2017) 02 RAJ CK 0103

Constitution of India, Article 14, Article 16 -Rajasthan Police Subordinate Services Rules, 1989, Rule 10(1)(a) -Rajasthan Subordinate Civil Courts Ministerial Establishment

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High Courts20 Feb 2017Allowed

Khayali Ram S/o Nagarmal Vs Udaram Saini S/o Peeru Ram Saini

Rajasthan High Court · (2017) 02 RAJ CK 0077

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtNegotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insuffic

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High Courts17 Feb 2017Dismissed

Shyopat Ram Bansal Vs Shivbhagwan & Anr.

Rajasthan High Court · (2017) 02 RAJ CK 0143

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 6Rule 17 -

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High Courts17 Feb 2017Allowed

Mohanlal Paliwal S/o Maganlal Paliwal Vs The Rajasthan State Road Transport Corporation

Rajasthan High Court · (2017) 02 RAJ CK 0069

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High Courts17 Feb 2017Disposed

Mukesh Kumar Soni S/o Shri Durga Lal Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0002

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High Courts16 Feb 2017

Smt. Kala Devi Vs Praveen Surana & anr.

Rajasthan High Court · (2017) 02 RAJ CK 0135

Code of Civil Procedure, 1908, Order 6Rule 17, Order 7Rule 14

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High Courts16 Feb 2017

Vimlesh @ Poonam Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0120

Indian Penal Code, 1860, Section 306 - Abetment of Suidde

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High Courts16 Feb 2017

Jagat Singh Vs Managing Director, Rajasthan State Road Transport Corporation, Jaipur and others

Rajasthan High Court · (2017) 02 RAJ CK 0119

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High Court

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High Courts16 Feb 2017

Murarilal Meena & Anr Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0118

Code of Criminal Procedure, 1973, Section 125, Section 389(1), Section 389 - Order for maintenance of wives, children and parents - Suspension of sentence pending the appe

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