High Courts22 Mar 2017
Dalip Singh & Ors Vs Ramesh & Ors
Rajasthan High Court · (2017) 03 RAJ CK 0135
Constitution of India, Article 226(3) - Power of High Courts to Issue certain writsCode of Civil Procedure, 1908, Order 26Rule 10A -
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Rajasthan High Court judgments
44,813 judgments · page 601 of 2,241
High Courts22 Mar 2017Allowed
Babu Lal S/o Ram Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0063
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 302, Se
High Courts22 Mar 2017Allowed
Kalu Ram Vishnoi S/o Sh. Dhokal Ram Vishnoi Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 03 RAJ CK 0062
High Courts22 Mar 2017
Lal Singh @ Lala Singh S/o Balbir Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0061
Code of Criminal Procedure, 1973, Section 313, Section 174, Section 437A - Power to examine the accused - Police to enquire and report on suicide, etc
High Courts22 Mar 2017Allowed
Ram Swaroop Saini S/o Late Shri Raghunath Prasad Saini Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0059
High Courts22 Mar 2017Dismissed
State of Rajasthan Vs Smt. Sajjan Kanwar w/o Late Shri Raghunath Singh
Rajasthan High Court · (2017) 03 RAJ CK 0057
Rajasthan Colonisation Act, 1954, Section 28, Section 5, Section 7, Section 7(4), Section 2(II) -Rajasthan Colonisation (Allotment and Sale of Government Land in Rajasthan Canal Colony Area) Rules, 1975, Rule 5, Rule 12A
High Courts22 Mar 2017Allowed
Prahlad Kumar Sen S/o Shri Narayan Lal Ji Sen Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0056
High Courts22 Mar 2017
Yogesh Singh Rathore S/o Karni Singh Rathore Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0055
High Courts21 Mar 2017
Vikash Pawariya & Anr Vs The State of Rajasthan & Anr
Rajasthan High Court · (2017) 03 RAJ CK 0191
Constitution of India, Article 226 -Rajasthan Economics and Statistical Service Rules, 1958, Rule 13
High Courts21 Mar 2017
Vimla Bai Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0188
Rajasthan Educational Service Rules, 1970, Rule 19, Rule 20
High Courts21 Mar 2017
Pramod Yadav Vs Ramveer Singh & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0186
Rajasthan Panchayat Act, 1994, Section 19
High Courts21 Mar 2017
Nidhi Sharma Vs Hanuman Sahai Sharma
Rajasthan High Court · (2017) 03 RAJ CK 0178
Rajasthan Rent Control Act, 2001, Section 9, Section 21(4), Section 15(5)
High Courts21 Mar 2017
Saneef Khan Vs The Additional District Collector, Jhunjhunu & ors.
Rajasthan High Court · (2017) 03 RAJ CK 0170
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2
High Courts21 Mar 2017
Bhagwana Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0168
Code of Criminal Procedure, 1973, Section 313, Section 437A - Power to examine the accusedIndian Penal Code, 1860, Section 302 - Punishment for m
High Courts21 Mar 2017
AnarDei Vs Sube Singh & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0151
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtEvidence Act, 1872, Section 106, Section 114 (e) -
High Courts21 Mar 2017
Anil Sharma Vs Satya Narayan & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0150
Code of Civil Procedure, 1908, Order 7Rule 11
High Courts21 Mar 2017Allowed
State Of Rajasthan Through Superintendent S.M.S. Hospital, Jaipur (Rajasthan) Vs Shri Vishnu Dutt Sharma Son of Shri Jagdish Prasad Sharma, & Anr.
Rajasthan High Court · (2017) 03 RAJ CK 0145
High Courts21 Mar 2017Dismissed
Principal Commissioner of Income Tax, Jaipur-2, Jaipur Vs M/s Rajasthan State Beverages Corpn. Ltd.,
Rajasthan High Court · (2017) 03 RAJ CK 0125
Income Tax Act, 1961, Section 142(1), Section 142(1), Section 142(1), Section 142(1), Section 143(2), Sectio
High Courts21 Mar 2017Dismissed
Arun Kumar Sharma & Ors Vs State (Panchayati Raj Dep ) & Ors
Rajasthan High Court · (2017) 03 RAJ CK 0065
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts21 Mar 2017Dismissed
Ashok Kumar Dhakar S/o Late Shri Badri Prasad Dhakar Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0064