Code of Criminal Procedure, 1973, Section 161, Section 319 - Examination of witnesses by police - Power to proceed against other persons appearing to be guilty of offence

Read judgment

High Courts21 Dec 2017Dismissed

Dr.Rakesh Kumar Meena Vs State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0063

Constitution of India, Article 14 -University of Rajasthan Act, 1946, Section 21, Section 22, Section 17, Section 2(d), Section 2(e) -Rajasthan Universities Teachers and Officers (Selection for

Read judgment

High Courts21 Dec 2017

Mohammad Saeed S/o Shri Shafi Mohammad Vs State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0062

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 323, S

Read judgment

High Courts21 Dec 2017Dismissed

Municipal Board Jhunjhunu Vs Prahlad Ram (since Deceased)

Rajasthan High Court · (2017) 12 RAJ CK 0061

Code of Civil Procedure, 1908, Section 100, Section 80, Section 151, Order 41Rule 33, Order 41Rule 27,

Read judgment

High Courts21 Dec 2017

State of Rajasthan Vs Rajendra Son of Chunni Lal

Rajasthan High Court · (2017) 12 RAJ CK 0060

Code of Criminal Procedure, 1973, Section 313, Section 378(iii), Section 378(i) - Power to examine the accused - Appeal in case of acquittal - Appeal in case of acquittal<

Read judgment

High Courts21 Dec 2017Dismissed

The University of Rajasthan Vs The State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0059

Rajasthan University Teachers (Absorption of Temporary Teachers) Act, 2008, Section 4, Section 8, Section 7, Section 2(iv) -Rajasthan University Teachers and Officers (Selection for Appointment) Act,1974, Section 3(1), Section 3

Read judgment

High Courts20 Dec 2017Dismissed

Harji Ram son of Kasa Ram Vs Mangi Lal son of Kasa Ji, B/c. Meghwal

Rajasthan High Court · (2017) 12 RAJ CK 0058

Evidence Act, 1872, Section 13 - Facts relevant when right or custom is in question

Read judgment

High Courts20 Dec 2017Disposed

Ramesh Chand S/o Munshi Lal Vs State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0057

Indian Penal Code, 1860, Section 363 - Punishment for kidnappingProtection Of Children From Sexual Offences Act, 2012, Section 16, Section 17 - <

Read judgment

High Courts20 Dec 2017Disposed

Smt. Saroj Sharma W/o Shri Dinesh Khatri Vs The State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0055

Indian Penal Code, 1860, Section 420 - Cheating and dishonestly inducing delivery of property

Read judgment

High Courts19 Dec 2017Dismissed

Girdhari Lal Bavaria Son of Dunga Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0054

Indian Penal Code, 1860, Section 302 - Punishment for murder

Read judgment

High Courts19 Dec 2017Disposed

Om Prakash Jakhar S/o. Shri Pura Ramji Vs State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0052

Read judgment

High Courts19 Dec 2017Allowed

Smt. Laxmi Devi W/o Shri Ram Singh Vs Jogendra Singh S/o Late Shri Jugal Kishore

Rajasthan High Court · (2017) 12 RAJ CK 0051

Read judgment

High Courts19 Dec 2017

Smt. Vishan Devi W/o Tarachand Vs Tarachand S/o Shri Harisingh

Rajasthan High Court · (2017) 12 RAJ CK 0050

Hindu Marriage Act, 1955, Section 25 - Permanent alimony and maintenanceFamily Courts Act, 1984, Section 19 - Appeal

Read judgment

High Courts18 Dec 2017

Jitendra Parchwani S/o Shri Narayan Parchwani Vs State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0049

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailPrevention of Corruption Act, 1988, Section 7,

Read judgment

High Courts18 Dec 2017

Neta @ Prem Singh S/o Shri Mansingh Vs State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0048

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 376, S

Read judgment

High Courts18 Dec 2017

Smt. Manju Nayak @ Laxmi @ Vijaylaxmi Vs State of Rajasthan

Rajasthan High Court · (2017) 12 RAJ CK 0047

Indian Penal Code, 1860, Section 34, Section 324, Section 307, Section 323, Section 326, Section 325,

Read judgment