COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,297 of 2,400

High Courts23 Apr 1970Allowed

Lal Mohammed Vs Regional Transport Authority, Jodhpur Region, Jodhpur and Another

Rajasthan High Court · AIR 1970 Raj 276 : (1970) 3 WLN 322

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 60(1), 60(3)

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High Courts20 Apr 1970Dismissed

Pukhraj Vs The State of Rajasthan

Rajasthan High Court · (1970) WLN 518

Evidence Act, 1872 — Section 114, 25, 26, 27, 9Penal Code, 1860 (IPC) — Section 302, 394

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High Courts18 Apr 1970Dismissed

Smt. Chandra Mani Vs Gopi Vallabh and Others

Rajasthan High Court · (1970) WLN 313

Contract Act, 1872 — Section 2Evidence Act, 1872 — Section 110, 114, 63, 79Transfer of Property Act, 1882 — Section 12, 122, 126, 54

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High Courts18 Apr 1970Dismissed

Malchand Vs State of Rajasthan

Rajasthan High Court · (1970) WLN 231

Contract Act, 1872 — Section 20

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High Courts18 Apr 1970

Jor Singh Vs The State

Rajasthan High Court · (1970) RLW 352 : (1970) WLN 222

Criminal Procedure Code, 1898 (CrPC) — Section 123, 514(4)

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High Courts17 Apr 1970Dismissed

Badarmal and Others Vs Roshanlal and Another

Rajasthan High Court · AIR 1971 Raj 18 : (1971) CriLJ 239 : (1970) 3 WLN 380

Criminal Procedure Code, 1898 (CrPC) — Section 173, 190(1), 251A

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High Courts16 Apr 1970Allowed

Malu Ram and Others Vs Sri Ram

Rajasthan High Court · (1970) WLN 233

Rajasthan Panchayat Act, 1953 — Section 58(6)

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High Courts14 Apr 1970Allowed

Hariram Nathani Vs Regional Provident Fund Commissioner, Employees Provident Fund and Another

Rajasthan High Court · (1970) WLN 275

Constitution of India, 1950 — Article 326Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 7A

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High Courts14 Apr 1970Allowed

Noor Mohammed Vs The State of Rajasthan and Others

Rajasthan High Court · (1970) RLW 357 : (1970) WLN 240

Constitution of India, 1950 — Article 226

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High Courts14 Apr 1970Dismissed

Mohan Lal Daga Vs The State of Raj. and Others

Rajasthan High Court · (1970) WLN 215

Constitution of India, 1950 — Article 14, 226

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High Courts14 Apr 1970Dismissed

Bhagwat Singhji Vs Kesar Singhji

Rajasthan High Court · AIR 1970 Raj 281 : (1970) CriLJ 1561

Constitution of India, 1950 — Article 362, 363Criminal Procedure Code, 1898 (CrPC) — Section 197A

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High Courts13 Apr 1970Dismissed

Mohanlal Vs State of Rajasthan

Rajasthan High Court · (1970) WLN 603

Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 380, 411

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High Courts07 Apr 1970

Keshri Lal Vs Shiv Dutt

Rajasthan High Court · (1970) WLN 243

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High Courts03 Apr 1970Allowed

Baboolal and Others Vs The Additional Munsiff Magistrate No. 1 and Others

Rajasthan High Court · (1970) RLW 349 : (1970) WLN 238

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 352, 354, 426, 427, 436

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High Courts02 Apr 1970

Thakurji Shriji Laxmanji and Others Vs Shyama Devi and Others

Rajasthan High Court · (1970) WLN 473

Court Fees Act, 1870 — Section 7(v)(e)

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High Courts01 Apr 1970

Municipal Board Vs Gafoor

Rajasthan High Court · (1970) WLN 476

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High Courts01 Apr 1970Dismissed

State of Rajasthan and Others Vs Mohan Lal

Rajasthan High Court · AIR 1971 Raj 318 : (1971) RLW 275

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High Courts01 Apr 1970Allowed

Sugan Chand Vs The Transport Appellate Tribunal and Others

Rajasthan High Court · AIR 1971 Raj 186 : (1970) 3 WLN 511

Constitution of India, 1950 — Article 226Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 78

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High Courts31 Mar 1970

Jagan Nath Singh Vs The R.T.A and Others

Rajasthan High Court · (1970) WLN 200

Central Motor Vehicles Rules, 1989 — Rule 86, 86(a)Motor Vehicles Act, 1988 — Section 64(b)

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High Courts31 Mar 1970

Ram Chandra Vs Sukh Deo and Others

Rajasthan High Court · (1970) WLN 165

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5

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