COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,296 of 2,400

High Courts11 Jul 1970

The State of Rajasthan Vs The Associated Store Industries Kota Ltd. and The Union of India (UOI)

Rajasthan High Court · (1970) WLN 398

Civil Procedure Code, 1908 (CPC) — Section 80, 82, 89Constitution of India, 1950 — Article 19, 295, 372, 6Contract Act, 1872 — Section 56, 65, 70

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High Courts07 Jul 1970Dismissed

Dr. S.M. Gupta Vs State of Rajasthan and Others

Rajasthan High Court · (1970) RLW 539 : (1970) WLN 347

Constitution of India, 1950 — Article 226, 309

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High Courts28 May 1970

Rameswar Prasad Vyas Vs Director, Primary and Secondary Education and Another

Rajasthan High Court · (1970) WLN 488

Rajasthan High Court Ordinance, 1949 — Section 18

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High Courts23 May 1970Allowed

Rameshwar Prasad Vyas and Another Vs Director, Primary and Secondary Education, Rajasthan, Bikaner and Others

Rajasthan High Court · AIR 1971 Raj 75

Rajasthan High Court of Judicature Rules, 1952 — Rule 61, 63Rajasthan High Court Ordinance, 1949 — Section 18

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High Courts22 May 1970Allowed

Bodilal Vs State

Rajasthan High Court · (1970) RLW 529 : (1970) WLN 343

Penal Code, 1860 (IPC) — Section 405, 409, 420, 468, 477APrevention of Corruption Act, 1988 — Section 5

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High Courts21 May 1970Dismissed

Commercial Taxes Officer Vs Man Industrial Corporation Ltd.

Rajasthan High Court · (1971) RLW 120 : (1970) 26 STC 169 : (1970) 3 WLN 478

Central Sales Tax (Amendment) Act, 1969 — Section 6Rajasthan Sales Tax Act, 1954 — Section 15, 15(1)

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High Courts15 May 1970Dismissed

Nasirabad Urban Cooperative Bank Ltd. Vs Gyanchand Jain and Others

Rajasthan High Court · (1970) WLN 248

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High Courts12 May 1970

Nathu and Others Vs The State of Rajasthan

Rajasthan High Court · (1970) WLN 361

Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 142, 147, 148, 149, 302

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High Courts12 May 1970Dismissed

Nathuram Vs Firm Bhonreylal Hiralal and Others

Rajasthan High Court · (1970) WLN 254

Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106, 116

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High Courts12 May 1970Dismissed

State of Rajasthan Vs Jairam Das

Rajasthan High Court · AIR 1972 Raj 38

Constitution of India, 1950 — Article 299(1)

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High Courts12 May 1970

Poonam Chand Joshi and Others Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 1971 Raj 12 : (1970) RLW 487 : (1970) 3 WLN 326

Constitution of India, 1950 — Article 14, 226

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High Courts12 May 1970Dismissed

State of Rajasthan Vs Jairam Das and Others

Rajasthan High Court · (1970) WLN 482

Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 65, 70

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High Courts11 May 1970Dismissed

Mangla Ram Vs Paras Ram and Others

Rajasthan High Court · (1970) WLN 491

Civil Procedure Code, 1908 (CPC) — Section 151, 152Limitation Act, 1963 — Section 5

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High Courts11 May 1970Allowed

Galbaji and Others Vs C.T.O. Sirohi and Another

Rajasthan High Court · AIR 1971 Raj 106 : (1971) RLW 112 : (1970) 3 WLN 451

Constitution of India, 1950 — Article 14, 19(1)Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 10(3), 10(4)

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High Courts08 May 1970

Likhmi Chand and Others Vs Smt. Sukhdevi and Others

Rajasthan High Court · AIR 1970 Raj 285 : (1970) 3 WLN 225

Hindu Succession Act, 1956 — Section 14(2)

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High Courts30 Apr 1970Allowed

Trilokidas and Others Vs Firm Ram Narain Damodar and Others

Rajasthan High Court · AIR 1971 Raj 88

Contract Act, 1872 — Section 56Defence of India Rules, 1939 — Rule 97, 98

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High Courts29 Apr 1970Allowed

Dewan and Others Vs State

Rajasthan High Court · AIR 1971 Raj 77 : (1971) CriLJ 506 : (1970) 3 WLN 774

Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 497(5)

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High Courts28 Apr 1970

Jugal Kishore Maheshwari Vs Hari Narain and Another

Rajasthan High Court · AIR 1971 Raj 111

Partnership Act, 1932 — Section 48

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High Courts24 Apr 1970Dismissed

State Vs Ladhu Singh

Rajasthan High Court · (1970) WLN 278

Evidence Act, 1872 — Section 103, 25, 27Penal Code, 1860 (IPC) — Section 114, 300, 302, 303, 304

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High Courts23 Apr 1970Dismissed

Mansaram Vs The State

Rajasthan High Court · (1970) RLW 356 : (1970) WLN 224

Penal Code, 1860 (IPC) — Section 324

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