High Courts02 Feb 1975

Jogendrasingh Vs The State

Rajasthan High Court · (1975) WLN 209

Criminal Procedure Code, 1973 (CrPC) — Section 107, 164Penal Code, 1860 (IPC) — Section 302, 324
High Courts01 Feb 1975Dismissed

Hiralal Vs Haribux and Another

Rajasthan High Court · (1975) 8 WLN 235

Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)
High Courts16 Jan 1975

Anand Singh Vs State of Rajasthan

Rajasthan High Court · (1975) WLN 514

Civil Procedure Code, 1908 (CPC) — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 187, 197, 482Electricity (Supply) Act, 1948 — Section 56, 81, 82