High Courts03 Mar 1975Dismissed
State of Rajasthan Vs Ramrakh and Others
Rajasthan High Court · (1975) WLN 77
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 140, 148, 149, 302, 307
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,248 of 2,400
High Courts28 Feb 1975Allowed
Shambhusingh Vs The State
Rajasthan High Court · (1975) WLN 139
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
High Courts26 Feb 1975Dismissed
Khem Chand Vs Union of India (UOI) and Others
Rajasthan High Court · (1975) RLW 179 : (1975) 8 WLN 292
Constitution of India, 1950 — Article 309, 311
High Courts25 Feb 1975
Mandoo and Others Vs The State of Rajasthan
Rajasthan High Court · (1975) WLN 185
Criminal Procedure Code, 1973 (CrPC) — Section 312, 342, 428Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 207
High Courts24 Feb 1975Dismissed
Kunj Behari Vs Acharya Hari and Another
Rajasthan High Court · AIR 1975 Raj 138 : (1975) RLW 85 : (1975) WLN 41
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(6)Transfer of Property Act, 1882 — Section 106
High Courts21 Feb 1975Dismissed
Kishore Singh Vs Udhyog Mandir
Rajasthan High Court · AIR 1976 Raj 7 : (1975) RLW 218 : (1975) WLN 465
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 11
High Courts21 Feb 1975Dismissed
Hindaun Int Chuna Udhyog Vs The State of Rajasthan
Rajasthan High Court · (1975) WLN 62
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 220, 226
High Courts21 Feb 1975Dismissed
State of Rajasthan Vs Gordhan
Rajasthan High Court · (1975) RLW 127 : (1975) WLN 92
Foreigners Act, 1946 — Section 14
High Courts20 Feb 1975
Municipal Council and Another Vs Tarachand and Another
Rajasthan High Court · (1975) WLN 60
Prevention of Food Adulteration Act, 1954 — Section 16, 17, 7
High Courts14 Feb 1975Partly Allowed
Jorawar Mal Vs Gyan Chand
Rajasthan High Court · AIR 1975 Raj 144 : (1975) RLW 143 : (1975) WLN 104
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 141Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A
High Courts13 Feb 1975Allowed
Sayed Ahemed Vs State
Rajasthan High Court · (1975) WLN 58
Motor Vehicles (Rajasthan Amendment) Act, 1974 — Section 58
High Courts13 Feb 1975Dismissed
M.N. Hassasingh and Co. Vs Sardarmal Bardiaya
Rajasthan High Court · (1975) RLW 147 : (1975) 8 WLN 75
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Feb 1975
Gangada Vs The State of Rajasthan
Rajasthan High Court · (1975) CriLJ 1445 : (1975) RLW 91 : (1975) WLN 274
Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Feb 1975Allowed
Shyam Behari Goyal Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 88
Constitution of India, 1950 — Article 226
High Courts10 Feb 1975
Smt. Anchi Vs Balu Ram
Rajasthan High Court · (1975) CriLJ 1991 : (1975) RLW 80 : (1975) WLN 26
Criminal Procedure Code, 1973 (CrPC) — Section 145Oaths Act, 1969 — Section 7
High Courts10 Feb 1975Dismissed
Hari Ram Vs Lajpat Bhan
Rajasthan High Court · AIR 1975 Raj 190 : (1975) WLN 224
Control of Rent and Eviction Act — Section 19ATransfer of Property Act, 1882 — Section 105, 108
High Courts10 Feb 1975Allowed
Manohar Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 110
Constitution of India, 1950 — Article 226
High Courts07 Feb 1975Allowed
Rewat Dan Vs State of Rajasthan
Rajasthan High Court · (1975) 8 WLN 825
Constitution of India, 1950 — Article 226, 32Industrial Disputes Act, 1947 — Section 33
High Courts06 Feb 1975Dismissed
Uda Ram Vs Tej Karan and Others
Rajasthan High Court · AIR 1975 Raj 147 : (1975) RLW 77 : (1975) WLN 141
Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 105, 106, 107
High Courts06 Feb 1975
Gajanand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) RLW 82 : (1975) 8 WLN 263
Criminal Procedure Code, 1973 (CrPC) — Section 145