High Courts06 May 1975
Gopaldas and Others Vs Sewaram and Others
Rajasthan High Court · (1975) WLN 218
Criminal Procedure Code, 1973 (CrPC) — Section 145, 197, 97Penal Code, 1860 (IPC) — Section 147, 149, 21, 342, 395
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,245 of 2,400
High Courts05 May 1975Dismissed
Ghisa Ram (Deceased) through Kishansingh and Others Vs Raja Ram Kumar (Deceased) through Lrs. Smt. Ram Kumar Bhargava
Rajasthan High Court · (1975) WLN 199
Transfer of Property Act, 1882 — Section 109, 37
High Courts04 May 1975Dismissed
Prahlad Singh Vs Mst. Meena Kumari
Rajasthan High Court · (1975) WLN 202
High Courts02 May 1975Dismissed
Malik Ram Kalra Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 229 : (1975) RLW 449 : (1975) WLN 259
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68C, 68D(3), 68J
High Courts02 May 1975
State of Rajasthan Vs Manphool
Rajasthan High Court · (1975) RLW 322 : (1975) 8 WLN 281
Constitution of India, 1950 — Article 10, 134, 136, 15, 16Criminal Procedure Code, 1973 (CrPC) — Section 342, 416Penal Code, 1860 (IPC) — Section 109, 302, 307
High Courts02 May 1975Allowed
Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1975) 8 WLN 267
Constitution of India, 1950 — Article 14
High Courts01 May 1975Dismissed
Ganpatraj Vs Smt. Usha
Rajasthan High Court · (1975) WLN 193
Hindu Marriage Act, 1955 — Section 12
High Courts28 Apr 1975Allowed
Johari Lal Vs P.C.H. Reddy and Another
Rajasthan High Court · AIR 1975 Raj 232 : (1975) RLW 384 : (1975) WLN 172
Motor Vehicles Act, 1939 — Section 110B, 110CC, 83
High Courts25 Apr 1975
Ghisa and Others Vs The State of Rajasthan
Rajasthan High Court · (1976) CriLJ 39 : (1975) RLW 231
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 311
High Courts24 Apr 1975
The Commissioner of Income Tax Vs Bikaner Gypsums Ltd.
Rajasthan High Court · (1975) RLW 202 : (1975) 8 WLN 975
Income Tax Act, 1961 — Section 256, 260, 66
High Courts24 Apr 1975Dismissed
The State of Rajasthan Vs Ram Prashad
Rajasthan High Court · AIR 1976 Raj 102 : (1975) RLW 259 : (1975) WLN 197
Constitution of India, 1950 — Article 226
High Courts21 Apr 1975Allowed
Municipal Board Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) RLW 238 : (1975) 8 WLN 184
Constitution of India, 1950 — Article 226, 326, 370General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10
High Courts18 Apr 1975
Shyam Lal Vs Ramavtar and Others
Rajasthan High Court · (1975) WLN 149
Easements Act, 1882 — Section 13
High Courts15 Apr 1975
Bhanwar Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (1975) RLW 254 : (1975) 8 WLN 227
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts15 Apr 1975Dismissed
Ghisa and Others Vs State of Rajasthan
Rajasthan High Court · (1975) 8 WLN 213
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts15 Apr 1975Dismissed
Kanhaiya Lal Vs Hari Narayan
Rajasthan High Court · (1975) WLN 244
Limitation Act, 1963 — Section 10, 18
High Courts14 Apr 1975Allowed
Executive Engnieer R.C.P. Central Workshop Division (State of Rajasthan) Vs Smt. Veera
Rajasthan High Court · (1975) RLW 159 : (1975) RLW 161 : (1975) 8 WLN 151
Employees Compensation Act, 1923 — Section 3
High Courts11 Apr 1975Allowed
The State of Rajasthan and Another Vs Puralal
Rajasthan High Court · (1975) WLN 204
High Courts10 Apr 1975Dismissed
Ganesh Mal Vs Magan Raj
Rajasthan High Court · (1975) RLW 312 : (1975) 8 WLN 146
Civil Procedure Code, 1908 (CPC) — Section 60