High Courts11 Jul 1975Allowed
Ajit Singh Vs Ram Singh
Rajasthan High Court · (1975) WLN 271
Penal Code, 1860 (IPC) — Section 109, 120, 302
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,244 of 2,400
High Courts09 Jul 1975Dismissed
Smt. Rampyari Ors. Vs Santokhsingh
Rajasthan High Court · (1975) WLN 240
High Courts09 Jul 1975Dismissed
Mst. Nathi and Others Vs Shanker and Others
Rajasthan High Court · (1975) RLW 273 : (1975) 8 WLN 330
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts09 Jul 1975Dismissed
Har Prasad Vs Radheylal and Others
Rajasthan High Court · (1975) RLW 305 : (1975) 8 WLN 348
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 403, 409, 482Penal Code, 1860 (IPC) — Section 454, 464
High Courts09 Jul 1975Dismissed
The Union of India (UOI) Vs Firm Sukanlal Sohanlal
Rajasthan High Court · (1975) WLN 278
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Jul 1975
Smt. Prem Kumari Vs Panchayat Samiti
Rajasthan High Court · (1975) WLN 241
Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 89(4)Rajasthan Panchayat Samitis and Zila Parishads Services (Punishment and Appeal) Rules, 1961 — Rule 5
High Courts08 Jul 1975Dismissed
Smt. Teeja Devi Vs Noratmal and Another
Rajasthan High Court · AIR 1976 Raj 95 : (1975) RLW 269 : (1975) WLN 332
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14Evidence Act, 1872 — Section 115Rajasthan Pre-emption Act, 1966 — Section 2
High Courts07 Jul 1975Dismissed
Mst. Surgyani and Others Vs The Union of India (UOI) and Others
Rajasthan High Court · (1975) WLN 248
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Jul 1975
Rajasthan State Electricity Board Vs Employees' State Insurance Corp. and Others
Rajasthan High Court · (1975) WLN 261
Employees Compensation Act, 1923 — Section 12Employees State Insurance Act, 1948 — Section 66
High Courts04 Jul 1975Dismissed
Sujanmal Vs Radhey Shyam Agarwal and Others
Rajasthan High Court · AIR 1976 Raj 98 : (1975) RLW 275 : (1975) WLN 357
Sales of Goods Act, 1930 — Section 32, 36(2)
High Courts04 Jul 1975Dismissed
Sajan Vs State of Rajasthan
Rajasthan High Court · (1975) RLW 315 : (1975) 8 WLN 536
Penal Code, 1860 (IPC) — Section 300, 302, 304, 322
High Courts02 Jul 1975Dismissed
Banwari Lal and Others Vs Bhagwati Prasad and Others
Rajasthan High Court · (1975) WLN 257
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Rajasthan Public Trusts Act, 1959 — Section 17
High Courts02 Jul 1975Allowed
Hari Mohan Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 252
High Courts02 Jul 1975Dismissed
State of Rajasthan Vs Girvar Dayal Dave
Rajasthan High Court · (1975) RLW 293 : (1975) 8 WLN 339
Penal Code, 1860 (IPC) — Section 114, 117, 120B, 161, 164
High Courts26 May 1975Allowed
Ramswaroop and Others Vs The State and Others
Rajasthan High Court · (1975) WLN 254
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts14 May 1975
Udaipur Mineral Development Syndicate Pvt. Ltd. Vs M.P. Dave and Another
Rajasthan High Court · (1975) 2 LLJ 499 : (1975) WLN 434
Industrial Disputes Act, 1947 — Section 25F, 25P
High Courts09 May 1975
State of Rajasthan Vs Moti Singh and Others
Rajasthan High Court · (1975) RLW 319 : (1975) 8 WLN 137
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 180, 190, 252Official Secrets Act, 1923 — Section 13, 14, 3, 9
High Courts08 May 1975
Khinvdan Vs The State of Rajasthan
Rajasthan High Court · (1975) CriLJ 1984 : (1975) RLW 308 : (1975) WLN 132
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 309, 344, 439Penal Code, 1860 (IPC) — Section 302
High Courts08 May 1975
Municipal Council and Another Vs Mangilal
Rajasthan High Court · (1975) WLN 343
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 6
High Courts06 May 1975Allowed
State of Rajasthan Vs Narsingh
Rajasthan High Court · (1975) WLN 235
Penal Code, 1860 (IPC) — Section 302