High Courts12 Dec 1983Allowed
Narayan Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 69
Constitution of India, 1950 — Article 226Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 39, 39(2), 39(5)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,012 of 2,241
High Courts12 Dec 1983
Smt. Birendra Kaur Vs Urban Improvement Trust and Another
Rajasthan High Court · (1983) WLN 333
Constitution of India, 1950 — Article 226
High Courts12 Dec 1983
State of Rajasthan Vs Mohan Das Godumal
Rajasthan High Court · (1984) 56 STC 158
Rajasthan Sales Tax Act, 1954 — Section 4(2)
High Courts09 Dec 1983Dismissed
H.G. Shanker Narayan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1985 Raj 156 : (1984) RLW 266 : (1983) WLN 780
Civil Procedure Code, 1908 (CPC) — Section 141, 148AConstitution of India, 1950 — Article 226Rajasthan High Court of Judicature Rules, 1952 — Rule 123(1), 123(2), 159
High Courts08 Dec 1983
Pukh Raj Vs Union of India (UOI) and Others
Rajasthan High Court · (1983) WLN 383
Constitution of India, 1950 — Article 20, 226, 227, 31, 311Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 1983
Commissioner of Income Tax Vs Ajit Singh Bhagat Singh
Rajasthan High Court · (1985) 151 ITR 696 : (1984) RLW 276
Income Tax Act, 1961 — Section 271(1), 271(3)
High Courts05 Dec 1983
Commissioner of Expenditure Tax Vs Baldeo Dass Rameshwar
Rajasthan High Court · (1984) 147 ITR 473
Expenditure Tax Act, 1957 — Section 3
High Courts05 Dec 1983
State of Rajasthan Vs Gopal Modi
Rajasthan High Court · (1983) WLN 707
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Dec 1983
Commissioner of Income Tax Vs Rameshwardass Narsinghdass and Co.
Rajasthan High Court · (1985) 155 ITR 270
Income Tax Act, 1961 — Section 256
High Courts02 Dec 1983
Commissioner of Income Tax Vs Sharma and Company
Rajasthan High Court · (1985) 153 ITR 605
Income Tax Act, 1961 — Section 256
High Courts02 Dec 1983Dismissed
Manak Ram Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 464
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts01 Dec 1983
Imamuddin Vs Ayub Khan and Others
Rajasthan High Court · (1984) CriLJ 117
Criminal Procedure Code, 1973 (CrPC) — Section 107, 173, 204, 210, 299Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 114, 120, 120B, 201, 302
High Courts01 Dec 1983Dismissed
State Farms Corporation of India Limited Vs Rajendra Taneja
Rajasthan High Court · (1983) WLN 314
Agricultural Refinance and Development Corporation Act, 1963 — Section 3Air Corporations Act, 1953 — Section 3Constitution of India, 1950 — Article 12, 31, 311
High Courts28 Nov 1983Allowed
Vijay Dan Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 564
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 101, 114Penal Code, 1860 (IPC) — Section 148, 161, 165, 452
High Courts23 Nov 1983Allowed
Ram Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 608
Constitution of India, 1950 — Article 226, 31, 311
High Courts23 Nov 1983
Gokul and Another Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 426
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 363, 366, 409, 511
High Courts22 Nov 1983Dismissed
Sunder Das Vs Zannat Begum
Rajasthan High Court · (1983) WLN 434
Transfer of Property Act, 1882 — Section 108
High Courts18 Nov 1983Dismissed
Jaswant Singh and Others Vs Board of Revenue for Rajasthan at Ajmer and Others
Rajasthan High Court · AIR 1984 Raj 206 : (1984) RLW 7 : (1983) WLN 552
Rajasthan Tenancy Act, 1955 — Section 88
High Courts18 Nov 1983Allowed
Bhagwandass and Others Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 324
Criminal Procedure Code, 1973 (CrPC) — Section 167, 482, 67
High Courts17 Nov 1983Dismissed
Pabu Singh Vs Returning Officer and Others
Rajasthan High Court · AIR 1984 Raj 166 : (1984) RLW 31 : (1983) WLN 583
Rajasthan Municipalities Act, 1959 — Section 3(15), 9, 9(5)