CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Rajasthan High Court

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,011 of 2,241

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
High Courts02 Jan 1984Dismissed

Gopal Singh Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 372

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 380
Read judgment
High Courts02 Jan 1984Allowed

Ishar Nath Vs The State of Rajasthan

Rajasthan High Court · (1984) RLW 370 : (1984) WLN 367

Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
Read judgment
High Courts02 Jan 1984Dismissed

Ram Chandra Rathi Vs Sunil Khosla

Rajasthan High Court · (1984) WLN 369

Criminal Procedure Code, 1973 (CrPC) — Section 201, 202Penal Code, 1860 (IPC) — Section 406, 420
Read judgment
High Courts01 Jan 1984

Gulraj Poonamchand Vs Commissioner of Income Tax

Rajasthan High Court · (1984) 18 TAXMAN 356

Income Tax Act, 1961 — Section 184, 185, 256(1)
Read judgment
High Courts21 Dec 1983

Addl. Commissioner of Income Tax Vs Hemandas Dharajmal

Rajasthan High Court · (1984) 40 CTR 72 : (1985) 155 ITR 533

Read judgment
High Courts19 Dec 1983Dismissed

The State of Rajasthan Vs B.K. Roy

Rajasthan High Court · (1983) WLN 569

Criminal Procedure Code, 1973 (CrPC) — Section 302, 342, 4, 6Penal Code, 1860 (IPC) — Section 161, 165, 312, 318
Read judgment
High Courts19 Dec 1983Dismissed

Govindram Purohit and Another Vs Jagjeewan Chand Bhandari and Others

Rajasthan High Court · (1983) WLN 391

Rajasthan High Court (Conditions of Service of Staff) Rules, 1953 — Rule 8
Read judgment
High Courts19 Dec 1983

Commissioner of Wealth-tax Vs Maharaja Shri Devi Singhji of Jodhpur

Rajasthan High Court · (1985) 155 ITR 333 : (1984) RLW 181 : (1983) WLN 732

Wealth Tax Act, 1957 — Section 17, 18(1)
Read judgment
High Courts19 Dec 1983

Commissioner of Income Tax Vs Shri Rangnath Bangur and Shri Purshottam Dass Bangur

Rajasthan High Court · (1984) 41 CTR 21 : (1984) 149 ITR 487

Income Tax Act, 1922 — Section 34
Read judgment
High Courts16 Dec 1983

Gujar Mal Vs State of Rajasthan and Another

Rajasthan High Court · (1984) RLW 244 : (1983) WLN 741

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
Read judgment
High Courts16 Dec 1983Allowed

Sumit Lal C. Shah and Others Vs State of Rajasthan

Rajasthan High Court · (1983) WLN 446

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482Drugs and Cosmetics Act, 1940 — Section 18, 32
Read judgment
High Courts15 Dec 1983

Mst. Baski and Others Vs The State of Rajasthan

Rajasthan High Court · (1984) RLW 110 : (1983) WLN 745

Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 326
Read judgment
High Courts14 Dec 1983

Murlidhar Ishwar Das Vs State of Rajasthan

Rajasthan High Court · (1983) WLN 535

Essential Commodities Act, 1955 — Section 3, 7
Read judgment
High Courts14 Dec 1983

Surta Vs The State of Rajasthan

Rajasthan High Court · (1983) WLN 408

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
Read judgment
High Courts14 Dec 1983Dismissed

The State of Rajasthan Vs Amolak Chand and Another

Rajasthan High Court · (1983) WLN 320

Constitution of India, 1950 — Article 14, 16, 226, 227
Read judgment
High Courts14 Dec 1983

Maharaja Shri Umaid Mills Vs Commissioner of Income Tax

Rajasthan High Court · (1984) 149 ITR 519 : (1984) RLW 270 : (1983) WLN 620

Income Tax Act, 1922 — Section 10(2)(xv)
Read judgment
High Courts14 Dec 1983

Gordhan and Another Vs The State of Rajasthan

Rajasthan High Court · (1983) WLN 385

Essential Commodities Act, 1955 — Section 3, 7
Read judgment
High Courts13 Dec 1983

Dispensing Chemist Vs State of Rajasthan

Rajasthan High Court · (1984) 56 STC 162

Rajasthan Sales Tax Act, 1954 — Section 14, 17
Read judgment
High Courts13 Dec 1983Dismissed

Bheema Vs The State of Rajasthan

Rajasthan High Court · (1983) WLN 448

Penal Code, 1860 (IPC) — Section 109, 201, 302, 34
Read judgment
High Courts13 Dec 1983

Roopa Vs The State of Rajasthan

Rajasthan High Court · (1983) WLN 413

Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 302
Read judgment
Previous1…2,0092,0102,0112,0122,013…2,241Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions