COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,783 of 2,241

High Courts19 Jan 1993

Rajasthan State Electricity Board Vs Deputy Commissioner of Income Tax (Assessment) and Another

Rajasthan High Court · (1993) 200 ITR 434

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 143, 143(1), 143(1A)

Read judgment

High Courts19 Jan 1993Allowed

Pali Filling Station Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1993 Raj 138 : (1993) 1 RLW 9 : (1993) 2 WLC 111

Constitution of India, 1950 — Article 14, 226Essential Commodities Act, 1955 — Section 3

Read judgment

High Courts19 Jan 1993

Somalal Vs State and Others

Rajasthan High Court · (1993) WLN 31

Read judgment

High Courts18 Jan 1993Dismissed

Mahabeer Mal Solanki Vs The State of Rajasthan and Another

Rajasthan High Court · (1993) WLN 119

Read judgment

High Courts18 Jan 1993Allowed

Smt. Lata Bai Vs Mohan Lal Sukhadia University and Another

Rajasthan High Court · (1993) WLN 117

Read judgment

High Courts14 Jan 1993

Nyas Employees Union Jodhpur Vs State of Rajasthan and Another

Rajasthan High Court · (1993) WLN 22

Constitution of India, 1950 — Article 16, 226, 41

Read judgment

High Courts14 Jan 1993Dismissed

Pema Ram Vs Union of India (UOI) and Another

Rajasthan High Court · (1993) 1 RLW 327 : (1993) 1 WLC 153 : (1993) WLN 27

Constitution of India, 1950 — Article 14, 16, 21, 226, 23

Read judgment

High Courts14 Jan 1993Dismissed

Ugam Raj Vs State

Rajasthan High Court · (1993) CriLJ 2301

Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1), 482

Read judgment

High Courts13 Jan 1993

Inderjit Sahdev Vs Union Bank of India and Others

Rajasthan High Court · (1993) WLN 15

Read judgment

High Courts13 Jan 1993Allowed

Bholuram Vs The State of Rajasthan

Rajasthan High Court · (1993) WLN 18

Udaipur University Act, 1962 — Section 3(3)

Read judgment

High Courts13 Jan 1993

Rajendra Kumar Vs The Union of India (UOI)

Rajasthan High Court · (1993) WLN 21

Read judgment

High Courts12 Jan 1993

Govind Singh Vs State of Raj.

Rajasthan High Court · (1993) 1 RLW 737 : (1993) 1 WLC 533 : (1993) WLN 12

Constitution of India, 1950 — Article 14, 16, 226, 309

Read judgment

High Courts12 Jan 1993Allowed

Roopa Ram and Another Vs Collector and Others

Rajasthan High Court · (1993) WLN 99

Rajasthan Panchayat Act, 1953 — Section 27(a)

Read judgment

High Courts08 Jan 1993

Bhanwarlal Lohiya Vs Kishorilal Parsi

Rajasthan High Court · (1993) WLN 53

Civil Procedure Code, 1908 (CPC) — Section 151

Read judgment

High Courts08 Jan 1993Allowed

Bachan Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1993) WLN 97

Constitution of India, 1950 — Article 311Official Secrets Act, 1923 — Section 3, 9Penal Code, 1860 (IPC) — Section 120B

Read judgment

High Courts07 Jan 1993Allowed

Hari Singh Vs Ram Kumar and Others

Rajasthan High Court · AIR 1993 Raj 204 : (1993) 1 RLW 465 : (1993) 1 WLC 454

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

Read judgment

High Courts06 Jan 1993Dismissed

Ganesh Lal and Others Vs Balu Lal and Others

Rajasthan High Court · (1993) 01 RAJ CK 0044

Limitation Act, 1963 — Article 132, 148, 61, 62Transfer of Property Act, 1882 — Section 92, 95

Read judgment

High Courts06 Jan 1993Dismissed

Manak Chand and Others Vs Municipal Board

Rajasthan High Court · (1993) WLN 69

Read judgment

High Courts06 Jan 1993

Dev Dutt Vyas Vs State of Rajasthan and Others

Rajasthan High Court · (1993) WLN 6

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16

Read judgment

High Courts06 Jan 1993

The New India Assurance Co. Ltd. Vs The Central Industrial Tribunal and Another

Rajasthan High Court · (1993) 2 LLJ 26 : (1993) 1 WLC 364

Industrial Disputes Act, 1947 — Section 17B

Read judgment