High Courts12 Feb 2002Dismissed
Mohd. Saleem Vs State
Rajasthan High Court · (2003) 1 RLW 364 : (2002) 3 WLN 410
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,522 of 2,241
High Courts12 Feb 2002Allowed
Smt. Tulsi Devi Somani Vs Indian Oil Corporation Ltd. and Others
Rajasthan High Court · (2002) 3 RLW 1829 : (2002) 2 WLC 374 : (2002) 5 WLN 174
Constitution of India, 1950 — Article 226
High Courts12 Feb 2002Allowed
Usman Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 666 : (2003) 1 WLC 754 : (2002) 5 WLN 194
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts12 Feb 2002Allowed
Indu Bala Jain and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1047 : (2002) 2 WLC 407 : (2002) 5 WLN 121
Land Acquisition Act, 1994 — Section 4, 5A, 6Rajasthan Urban Improvement Trust Act, 1959 — Section 52(2)
High Courts12 Feb 2002
Commissioner of Income Tax Vs Sita Ram Rameshwar Prasad
Rajasthan High Court · (2002) 175 CTR 168
Income Tax Act, 1961 — Section 256, 43B
High Courts12 Feb 2002
Narendra Singh Rajawat and Others Vs Thakur Mohan Singh Kanota and Others
Rajasthan High Court · (2002) 1 WLN 709
Civil Procedure Code, 1908 (CPC) — Section 87BConstitution of India, 1950 — Article 14, 19(1), 363, 366(22)
High Courts12 Feb 2002Dismissed
Commissioner of Income Tax Vs Lakhi Gems
Rajasthan High Court · (2003) 133 TAXMAN 69
Income Tax Act, 1961 — Section 154, 256(1), 80HHC
High Courts11 Feb 2002
CGT Vs NIZAMUDDIN
Rajasthan High Court · (2002) 177 CTR 306
Gift Tax Act, 1958 — Section 5(1)(xii)
High Courts11 Feb 2002
Commissioner of Gift-tax Vs Nizamuddin
Rajasthan High Court · (2003) 261 ITR 289
Gift Tax Act, 1958 — Section 26(3), 5(1)(xii)
High Courts11 Feb 2002Allowed
Commissioner of Income Tax Vs Sunil Synchem Ltd.
Rajasthan High Court · (2004) 268 ITR 382
Income Tax Act, 1961 — Section 256, 32
High Courts11 Feb 2002
Ratan Singh Vs Smt. Gayatri Kanwar
Rajasthan High Court · (2002) 2 DMC 129
Hindu Marriage Act, 1955 — Section 24
High Courts11 Feb 2002Allowed
Ashok Gupta Vs University of Rajasthan
Rajasthan High Court · AIR 2002 Raj 188 : (2002) 3 RLW 1787 : (2002) 5 WLN 132
Constitution of India, 1950 — Article 14, 226
High Courts11 Feb 2002
Noor Mohammed Vs Satish Kumar and Others
Rajasthan High Court · (2003) 1 ACC 348
Limitation Act, 1963 — Section 5
High Courts11 Feb 2002Dismissed
Salag Ram Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 WLN 528
Rajasthan Service Rules, 1951 — Rule 56(1)
High Courts08 Feb 2002Dismissed
State of Rajasthan Vs Kesu Lal
Rajasthan High Court · (2003) 2 WLN 609
Employees Compensation Act, 1923 — Section 3, 4, 4A, 8
High Courts08 Feb 2002Allowed
Ram Avtar and Sawai Singh Vs The State of Rajasthan
Rajasthan High Court · (2002) 02 RAJ CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 34
High Courts08 Feb 2002Allowed
Rahul Bhatia Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 115 CompCas 641 : (2002) 2 RCR(Criminal) 169
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Feb 2002Dismissed
Commissioner of Income Tax Vs Girnar Construction Co.
Rajasthan High Court · (2003) 181 CTR 248 : (2003) 261 ITR 463
Income Tax Act, 1961 — Section 32, 40A(2)
High Courts08 Feb 2002Dismissed
Rajasthan State Road Transport Corporation Vs Ram Lal and Others
Rajasthan High Court · (2002) 3 RLW 1799 : (2002) 2 WLC 520
Motor Vehicles Act, 1988 — Section 173
High Courts08 Feb 2002
Jagdish Vs The State of Rajasthan
Rajasthan High Court · (2002) CriLJ 2171
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313Penal Code, 1860 (IPC) — Section 120B, 193, 199, 204, 34