High Courts18 Feb 2002Dismissed
Nemi Chand Kajala Vs Hindustan Petroleum Corp. Ltd. and Others
Rajasthan High Court · (2002) 2 RLW 1107 : (2002) 2 WLC 526
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,520 of 2,241
High Courts18 Feb 2002Dismissed
Mewar Sugar Mills Ltd. Vs Rajasthan Agricultural Produce Marketing Committee, Kapasan and Another
Rajasthan High Court · (2002) 2 RLW 1118 : (2002) 2 WLC 524
Constitution of India, 1950 — Article 226
High Courts18 Feb 2002Dismissed
Union of India Vs Brij Lal Prabhu Dayal and Others
Rajasthan High Court · (2002) 4 WLC 67 : (2003) 2 WLN 298
Administrative Tribunals Act, 1985 — Section 17, 19, 37Arbitration Act, 1940 — Section 39Arbitration and Conciliation Act, 1996 — Section 37, 39
High Courts15 Feb 2002Allowed
Purshottam Vs Hasan Ali and Another
Rajasthan High Court · (2003) ACJ 701
High Courts15 Feb 2002
Ikram Ali Vs State
Rajasthan High Court · (2002) 02 RAJ CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 389(3)Penal Code, 1860 (IPC) — Section 120B, 218
High Courts15 Feb 2002Dismissed
Mrs. Nirmal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 270 : (2002) 2 WLC 735
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 10, 2
High Courts15 Feb 2002Allowed
Anwar Hussain Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 656 : (2003) 1 WLC 149 : (2002) 5 WLN 585
Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Feb 2002Dismissed
Dr. Balwant Singh Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2003 Raj 56 : (2002) 2 RLW 1096 : (2002) 2 WLC 759
Constitution of India, 1950 — Article 226
High Courts15 Feb 2002Dismissed
Commissioner of Income Tax Vs Rajasthan Rajya Bunker Sahakari Sangh Ltd.
Rajasthan High Court · (2002) 258 ITR 88
Income Tax Act, 1961 — Section 80P, 80P(2)
High Courts15 Feb 2002
Commissioner of Income Tax Vs Girdhari Lal
Rajasthan High Court · (2002) 258 ITR 331
Income Tax Act, 1961 — Section 263
High Courts15 Feb 2002
Udaipur Mineral Development Syndicate (P) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 179 CTR 206
Income Tax Act, 1961 — Section 36(1), 40A(7)
High Courts15 Feb 2002Dismissed
Commissioner, Commercial Taxes and Another Vs Super Syncotex (India) Ltd. and Others
Rajasthan High Court · (2003) 2 RLW 1161 : (2003) 130 STC 186 : (2002) 5 WLN 363
Industries (Development and Regulation) Act, 1951 — Section 10, 11, 11A, 13Rajasthan Sales Tax Act, 1954 — Section 4(2)
High Courts15 Feb 2002Allowed
Harish Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1412 : (2002) 2 WLC 720 : (2002) 5 WLN 577
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(6)
High Courts14 Feb 2002
Commissioner of Wealth Tax Vs Vallabh Das
Rajasthan High Court · (2003) 179 CTR 429
Voluntary Disclosure of Income and Wealth Act, 1976 — Section 13, 13(1)Wealth Tax Act, 1957 — Section 7
High Courts14 Feb 2002Allowed
Raj Kumar Vs Mst. Shanta Bai
Rajasthan High Court · (2002) 2 CivCC 251 : (2002) CriLJ 2894 : (2002) 2 DMC 368 : (2002) 3 RCR(Criminal) 21 : (2002) 2 RLW 1333 : (2002) 2 RLW 1333 : (2002) 2 WLC 522 : (2002) 2 WLN 638
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 128
High Courts14 Feb 2002Dismissed
Girdhar Gopal Saini Vs Industrial Tribunal and Others
Rajasthan High Court · (2002) 94 FLR 905 : (2002) 2 RLW 1297
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts14 Feb 2002Dismissed
Commissioner of Income Tax Vs Bank of Rajasthan Ltd.
Rajasthan High Court · (2002) 255 ITR 599
Income Tax (Amendment) Act, 1986 — Section 36(1)Income Tax Act, 1961 — Section 36(1), 36(2)
High Courts14 Feb 2002Dismissed
Commercial Taxes Officer Vs Surana Minerals Pvt. Ltd. and Another
Rajasthan High Court · (2002) 3 WLC 598 : (2002) 4 WLN 142
High Courts14 Feb 2002
Commissioner of Wealth-tax Vs Vallabh Das
Rajasthan High Court · (2003) 262 ITR 319
Voluntary Disclosure of Income and Wealth Act, 1976 — Section 13(1), 3(1)Wealth Tax Rules, 1957 — Rule 1BB
High Courts14 Feb 2002Allowed
Guman Singh Barath Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1777 : (2002) 2 WLC 544 : (2002) 2 WLN 663
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13