High Courts28 Aug 2002
Marudhar Hotels Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Rajasthan High Court · (2003) 181 CTR 253 : (2003) 259 ITR 509 : (2003) 128 TAXMAN 65
Income Tax Act, 1961 — Section 147, 148
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,489 of 2,241
High Courts28 Aug 2002Allowed
Hari Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 1 RLW 580 : (2002) 5 WLC 922
High Courts28 Aug 2002Dismissed
Rajendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1228 : (2002) 4 WLN 677
Constitution of India, 1950 — Article 14, 16
High Courts28 Aug 2002
Oriental Insurance Co. Ltd. Vs Smt. Sunita Gupta and Others
Rajasthan High Court · (2003) 1 ACC 163
High Courts28 Aug 2002Dismissed
Chief Manager RSRTC and Another Vs Smt. Kamla and Others
Rajasthan High Court · (2003) 1 WLN 350
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts27 Aug 2002Allowed
Ram Chandra Vs Smt. Igyarsi Devi and Another
Rajasthan High Court · (2002) 08 RAJ CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts27 Aug 2002Allowed
Param Jeet and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 08 RAJ CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Hindu Marriage Act, 1955 — Section 13(B)Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504
High Courts27 Aug 2002Allowed
Aunti Ram Meena Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 1 RLW 560 : (2003) 1 WLC 635 : (2003) 1 WLN 449
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8), 190(1), 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Aug 2002
Ganganagar Sahakari Spinning Mills Ltd. Vs Dy. Commissioner of Income Tax
Rajasthan High Court · (2002) 178 CTR 107
Income Tax Act, 1961 — Section 80P
High Courts27 Aug 2002Allowed
Ajay Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 WLN 63
Constitution of India, 1950 — Article 226
High Courts26 Aug 2002
Darshan Singh Vs Kewal Krishan and Another
Rajasthan High Court · AIR 2003 Raj 313
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 6 Rule 17, Order 6 Rule 18, 148
High Courts26 Aug 2002
ITO Vs Vaibhav Textiles
Rajasthan High Court · (2002) 125 TAXMAN 245
Income Tax Act, 1961 — Section 143, 80HH, 80HHC
High Courts26 Aug 2002Dismissed
Income Tax Officer Vs Vaibhav Textiles
Rajasthan High Court · (2002) 177 CTR 593 : (2002) 258 ITR 346
Income Tax Act, 1961 — Section 80HHC, 80HHC(4B)
High Courts26 Aug 2002Dismissed
Union of India (UOI) Vs Rajasthan Spinning and Weaving Mills Ltd.
Rajasthan High Court · (2005) 126 ECR 28 : (2005) 185 ELT 234
Central Excises and Salt Act, 1944 — Section 11A, 35H(1)
High Courts26 Aug 2002Dismissed
State of Rajasthan and Others Vs RTT and Others
Rajasthan High Court · (2004) 2 RLW 1255 : (2002) 5 WLN 710
Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 10(3)
High Courts26 Aug 2002Dismissed
Prem Singh Vs State of Rajasthan
Rajasthan High Court · (2003) 1 WLC 3 : (2003) 3 WLN 339
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27
High Courts23 Aug 2002
Commissioner of Income Tax Vs Rajasthan State Mineral Development Corporation
Rajasthan High Court · (2003) 182 CTR 440 : (2003) 131 TAXMAN 502
Income Tax Act, 1961 — Section 37
High Courts21 Aug 2002
Commissioner of Income Tax Vs Sangam Cinema
Rajasthan High Court · (2003) 132 TAXMAN 1
Income Tax Act, 1961 — Section 256
High Courts21 Aug 2002Allowed
Dr. Updesh Vs State of Rajasthan
Rajasthan High Court · (2002) 08 RAJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13, 15
High Courts21 Aug 2002Dismissed
Lal Chand Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 1618 : (2002) 94 FLR 993
Penal Code, 1860 (IPC) — Section 376