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Rajasthan High Court judgments

44,813 judgments · page 1,433 of 2,241

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High Courts23 Apr 2004Allowed

Hussain Khan and Others Vs Allanoor Khan and Others

Rajasthan High Court · (2004) 3 RLW 1976 : (2004) 3 WLC 169

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts23 Apr 2004Dismissed

Agarwal Trader and Another Vs Smt. Chand Devi and Others

Rajasthan High Court · (2004) 3 RLW 1747 : (2004) 3 WLC 240

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
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High Courts23 Apr 2004Dismissed

Atul Industrial Agencies Vs Shri G.D. Gupta and Another

Rajasthan High Court · AIR 2004 Raj 227 : (2004) 3 CivCC 143 : (2005) 1 CTLJ 311 : (2004) 3 RLW 1749

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
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High Courts22 Apr 2004Allowed

Anita Devi Kansara (Smt.) Vs State of Rajasthan and Another

Rajasthan High Court · (2004) 4 RLW 2351 : (2004) 3 WLC 368

Constitution of India, 1950 — Article 14, 16(1)Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 2
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High Courts22 Apr 2004Allowed

Kamla Devi (Smt.) Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 4 RLW 2346 : (2004) 3 WLC 321

Constitution of India, 1950 — Article 16, 21, 39, 41, 43(3)
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High Courts22 Apr 2004

Satya Narain Modani Vs Income Tax Officer and Another

Rajasthan High Court · (2004) 190 CTR 507 : (2005) 272 ITR 138 : (2004) 140 TAXMAN 655

Gift Tax Act, 1958 — Section 4(1)(a)Income Tax Act, 1961 — Section 2(14), 45(1)
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High Courts22 Apr 2004Dismissed

G.S. Pharmbutor Pvt. Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 3 RLW 1768 : (2004) 3 WLC 31

Rajasthan Sales Tax Act, 1994 — Section 84(3)
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High Courts21 Apr 2004Allowed

Commissioner of Income Tax Vs Jodhpur Co-operative Marketing Society

Rajasthan High Court · (2004) 189 CTR 516 : (2005) 275 ITR 372 : (2004) 5 WLC 285

Income Tax Act, 1961 — Section 37, 37(1), 4
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High Courts21 Apr 2004

Commissioner of Income Tax Vs Narendra Mohan Paliwal

Rajasthan High Court · (2004) 190 CTR 236 : (2004) 271 ITR 347 : (2004) 140 TAXMAN 94

Income Tax Act, 1961 — Section 36(1), 37(1), 4, 69
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High Courts21 Apr 2004Allowed

Swan Industries Ltd. Vs Ajmer Vidyut Vitran Nigam Ltd.

Rajasthan High Court · AIR 2005 Raj 10 : (2005) 1 BC 286 : (2005) 1 CivCC 733 : (2005) 3 RCR(Civil) 13 : (2005) 2 RLW 1166 : (2004) 4 WLC 278

Electricity Act, 1910 — Section 22, 24State Financial Corporations Act, 1951 — Section 29, 29(1)
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High Courts20 Apr 2004Dismissed

National Insurance Co. Ltd. Vs Laxmi and Others

Rajasthan High Court · (2005) ACJ 211 : (2004) WLC 706

Motor Vehicles Act, 1939 — Section 95(2)
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High Courts20 Apr 2004Allowed

Vijay Kumar Vs State of Rajasthan and Others

Rajasthan High Court · (2005) 1 ACC 103 : AIR 2004 Raj 250 : (2004) 4 RLW 2321

Constitution of India, 1950 — Article 14, 226Motor Vehicles Act, 1988 — Section 81, 89
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High Courts20 Apr 2004Allowed

Shiv Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 3 RLW 1745 : (2004) 3 WLC 474

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
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High Courts20 Apr 2004Allowed

Surendra Kumar Bhansali Vs The Judge, Family Court and Another

Rajasthan High Court · AIR 2004 Raj 257 : (2004) 3 CivCC 194 : (2005) 1 DMC 622 : (2004) 3 RLW 2009 : (2004) 3 WLC 250

Hindu Marriage Act, 1955 — Section 25
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High Courts20 Apr 2004Allowed

Sunila and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2004) 3 RLW 1740 : (2004) 3 WLC 434

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High Courts19 Apr 2004Dismissed

All India Equality Forum and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 4 RLW 2455 : (2004) 3 WLC 38

Constitution of India, 1950 — Article 16(4A), 226Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 9Police Service (Recruitment) Rules, 1954 — Rule 9
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High Courts19 Apr 2004Dismissed

Kunj Behari Rungta Vs Shree Shyam Radio Taxi Services (P.) Ltd.

Rajasthan High Court · (2004) 4 BC 592 : (2004) 121 CompCas 644 : (2004) 53 SCL 404

Companies Act, 1956 — Section 433, 434
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High Courts19 Apr 2004Dismissed

National Insurance Co. Vs Smt. Sheela and Others

Rajasthan High Court · (2004) 3 ACC 407 : (2005) 1 RCR(Civil) 200 : (2004) 4 RLW 2461 : (2004) 3 WLC 503

Motor Vehicles Act, 1988 — Section 167
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High Courts16 Apr 2004Dismissed

Nazir Mohammad Vs State of Rajasthan and Others

Rajasthan High Court · (2004) CriLJ 3647

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
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High Courts16 Apr 2004Allowed

Gaurav A. Jain Vs Maharana Pratap University of Agriculture and Technology

Rajasthan High Court · AIR 2004 Raj 247

Constitution of India, 1950 — Article 226
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