High Courts12 May 2004
Bansiwala Iron and Steel Rolling Mills Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 190 CTR 449 : (2005) 272 ITR 624 : (2005) 142 TAXMAN 68
Income Tax Act, 1961 — Section 145(2), 256(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,431 of 2,241
High Courts12 May 2004Dismissed
Ramesh Chand Vs Surya Prasad
Rajasthan High Court · (2004) 3 RLW 1945 : (2004) 3 WLC 456
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts12 May 2004Dismissed
Gulam Mohammad Vs Achhu (Smt.)
Rajasthan High Court · (2005) 2 CivCC 208 : (2005) 1 DMC 716 : (2004) 4 RCR(Criminal) 805 : (2004) 4 RLW 2295 : (2004) 4 WLC 93
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 4
High Courts12 May 2004Dismissed
Shiv Ram Singh Vs Sh. Mahendra Chand Chordia and Others
Rajasthan High Court · (2004) 3 RLW 1942 : (2004) 3 WLC 308
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, 148
High Courts12 May 2004Allowed
Sukh Das and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2004) CriLJ 3080 : (2004) 4 RCR(Criminal) 800 : (2004) 4 RLW 2364 : (2004) 3 WLC 668
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts11 May 2004Dismissed
Suresh Kumar Vs Rituraj Pipes and Plastic Pvt. Ltd.
Rajasthan High Court · (2004) 05 RAJ CK 0077
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 May 2004Allowed
Gafooran (Smt.) Vs Employees Provident Fund Organisation
Rajasthan High Court · (2004) 4 RLW 2690 : (2004) 3 WLC 528
High Courts11 May 2004Dismissed
United India Insurance Co. Ltd. Vs Saroj Devi and Others (Smt.)
Rajasthan High Court · (2004) 3 ACC 366 : (2006) ACJ 1316 : (2004) 4 RCR(Civil) 823 : (2004) 4 RLW 2305 : (2004) 3 WLC 555
Motor Vehicles Act, 1988 — Section 170
High Courts11 May 2004Allowed
Banshi Lal Vs Smt. Chau Bai
Rajasthan High Court · (2004) 05 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 125, 311, 397
High Courts10 May 2004Allowed
Vishnu Singh Vs Managing Director SBBJ and Another
Rajasthan High Court · (2004) 3 RLW 1742 : (2004) 3 WLC 394
Constitution of India, 1950 — Article 226
High Courts10 May 2004
Barji (Smt.) and Others Vs Thakurji Shri Dwarkadheesji and Others
Rajasthan High Court · (2004) 4 RLW 2068 : (2004) 3 WLC 732
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 3
High Courts10 May 2004Dismissed
National Insurance Co. Ltd. Vs Ravi Kant and Others
Rajasthan High Court · (2004) 3 ACC 355 : (2006) ACJ 292 : (2004) 4 RLW 2279 : (2004) 3 WLC 489
Motor Vehicles Act, 1988 — Section 149, 170
High Courts10 May 2004Allowed
Sajjan Lal Vs State of Rajasthan
Rajasthan High Court · (2004) 05 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts07 May 2004
Ram Chandra Kasliwal Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1788 : (2004) 4 WLC 17
Jaipur Development Authority Act, 1982 — Section 45Land Acquisition Act, 1894 — Section 4Rajasthan Municipalities Act, 1959 — Section 82
High Courts07 May 2004
Commissioner of Income Tax Vs Mahindra and Co.
Rajasthan High Court · (2004) 190 CTR 243 : (2004) 269 ITR 426
Income Tax Act, 1961 — Section 143, 250, 45
High Courts07 May 2004Allowed
Munnalal Vs State of Rajasthan
Rajasthan High Court · (2004) 05 RAJ CK 0015
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 8
High Courts06 May 2004Allowed
Ram Chander and Another Vs Radha Krishan
Rajasthan High Court · (2004) 05 RAJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 May 2004Dismissed
Jai Prakash Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 05 RAJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 May 2004Dismissed
Vijay Johar Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 190 CTR 352 : (2004) 140 TAXMAN 453
Income Tax Act, 1961 — Section 150(1)
High Courts04 May 2004
Chandra Mohan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 2014
Constitution of India, 1950 — Article 14, 16, 309Rajasthan Civil Services (Revised Pay Scale) Rules, 1998 — Rule 6