High Courts24 Jan 2005Dismissed
Ghanshyam Saini Vs RPSC and Another
Rajasthan High Court · (2005) 3 RLW 2041 : (2005) 2 WLC 103
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,409 of 2,241
High Courts20 Jan 2005Dismissed
Rajbala (Smt.) Vs State and Another
Rajasthan High Court · (2005) 1 RLW 475 : (2005) WLC 158
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts20 Jan 2005
Bhanwar Lal Vs Lekhraj and Others
Rajasthan High Court · (2005) 2 ACC 886
Motor Vehicles Act, 1988 — Section 140, 147
High Courts19 Jan 2005Dismissed
Narmada Shankar Vs Bajrang Lal and Another
Rajasthan High Court · (2006) 1 CivCC 434 : (2005) 4 RLW 2557 : (2005) 4 WLC 654
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, 10A
High Courts19 Jan 2005Dismissed
Union of India (UOI) and Others Vs Vishnu Lal Nai and Another
Rajasthan High Court · (2005) 3 RLW 1545 : (2005) 2 WLC 38
Constitution of India, 1950 — Article 227
High Courts19 Jan 2005Allowed
Ram Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 993 : (2005) 2 WLC 58
Industrial Disputes Act, 1947 — Section 17B, 25F, 25G, 25HRajasthan High Court Ordinance, 1949 — Ordinance 18
High Courts19 Jan 2005Allowed
Kailash Prasad Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 3 RLW 1828 : (2005) 2 WLC 111
High Courts18 Jan 2005Allowed
Vishni and Another (Mst.) Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 3 RLW 1938 : (2005) 2 WLC 134
High Courts18 Jan 2005
Hari Narain Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RCR(Criminal) 507 : (2005) 1 RLW 588
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 323, 354
High Courts18 Jan 2005Dismissed
Anand Mohan Jha and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 2 RLW 1365 : (2005) 2 WLC 519
Board of Secondary Education Rules — Rule 21(6)(O)Constitution of India, 1950 — Article 14, 226
High Courts17 Jan 2005Allowed
Shiv Kishan Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 2101
Criminal Procedure Code, 1973 (CrPC) — Section 446, 449(2)
High Courts17 Jan 2005Dismissed
Ram Niwas Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 4 RCR(Civil) 30 : (2005) 4 RLW 2295 : (2005) 4 WLC 134
Constitution of India, 1950 — Article 21, 25, 26, 39, 41Rajasthan Panchayati Raj Act, 1994 — Section 19, 19(1)
High Courts17 Jan 2005Dismissed
Ramdayal Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 1496 : (2005) 2 WLC 47 : (2005) WLC 497
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 201, 302, 363, 364, 365
High Courts14 Jan 2005Dismissed
Hema Construction Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2005 Raj 241 : (2005) 3 RLW 1532 : (2005) 2 WLC 222
Constitution of India, 1950 — Article 226, 299, 299(1)
High Courts14 Jan 2005Dismissed
Mining Engineer, Mines and Geology Department, Govt. of Raj. Vs The State of Rajasthan and Others
Rajasthan High Court · (2005) 105 FLR 338 : (2005) 2 RLW 771 : (2005) 2 WLC 379
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts14 Jan 2005Dismissed
Regional Manager, RIICO Ltd. Vs Judge, Industrial Tribunal-cum-Labour Court and Another
Rajasthan High Court · (2005) 105 FLR 454 : (2005) 3 RLW 2024 : (2005) 2 WLC 123
High Courts13 Jan 2005
New India Assurance Company Ltd. Vs Sushila and Others
Rajasthan High Court · (2005) 2 ACC 504
Motor Vehicles Act, 1988 — Section 170
High Courts13 Jan 2005Dismissed
Prakash Chandra Vs Smt. Basanti and Another
Rajasthan High Court · AIR 2005 Raj 278
High Courts13 Jan 2005Dismissed
Pukh Raj Vs Magh Raj
Rajasthan High Court · AIR 2005 Raj 135 : (2005) 2 ARBLR 602 : (2005) 2 CivCC 387 : (2005) 3 RLW 1514 : (2005) 2 WLC 237
Criminal Procedure Code, 1973 (CrPC) — Section 145Legal Practitioners Act, 1879 — Section 13