High Courts09 Feb 2005Allowed
Badri Lal Sharma Vs University of Rajasthan
Rajasthan High Court · (2005) 3 LLJ 627 : (2005) 3 RLW 1934
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,407 of 2,241
High Courts08 Feb 2005
Kamla (Smt.) and Others Vs Harbhajan Singh and Another
Rajasthan High Court · AIR 2005 Raj 288 : (2005) 4 RLW 2237 : (2005) 3 WLC 475
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14(1), Order 41 Rule 14(4)
High Courts07 Feb 2005Dismissed
Union of India (UOI) and Others Vs Chhagan Lal Sood and Another
Rajasthan High Court · (2006) 2 RLW 1523
High Courts07 Feb 2005Allowed
Damodar Prasad Vs The State of Rajasthan
Rajasthan High Court · (2005) 1 RLW 470 : (2005) WLC 292
Prevention of Food Adulteration Act, 1954 — Section 16, 19(2), 2, 7
High Courts07 Feb 2005Allowed
Col. Raghveer Singh Choudhary Vs The District Collector and Another
Rajasthan High Court · (2005) 3 RLW 1851
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 16, 16(1), 16(12), 16(4), 16(5)
High Courts07 Feb 2005Dismissed
Shariff Khan Vs Rajasthan State Election Commission and Others
Rajasthan High Court · (2005) 2 RLW 1022
Constitution of India, 1950 — Article 213O, 226, 243K, 243O, 324Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 29, 48, 48(2), 48(B)(2)(1), 48A
High Courts07 Feb 2005Allowed
Girraj and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 1665 : (2005) 2 WLC 599
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 325
High Courts04 Feb 2005Allowed
State Bank of Bikaner and Jaipur Vs Addl. District and Sessions Judge No. 2
Rajasthan High Court · AIR 2005 Raj 246 : (2007) 3 BC 152 : (2005) 1 RLW 536 : (2005) 2 WLC 384
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46B
High Courts04 Feb 2005
Aristo Chemical Vs Rajasthan Wooltex
Rajasthan High Court · (2005) 63 SCL 81
Companies (Court) Rules, 1959 — Rule 177
High Courts04 Feb 2005
In Re: Spintex Tubes and Cons Ltd. (In Liquidation)
Rajasthan High Court · (2005) 64 SCL 194
Companies Act, 1956 — Section 530(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11
High Courts03 Feb 2005
Girdhari Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 3 BC 342
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Feb 2005Dismissed
State of Rajasthan and Others Vs Nathu Lal
Rajasthan High Court · AIR 2006 Raj 19 : (2005) 4 BC 475 : (2005) 2 RLW 1336 : (2005) 3 WLC 341
Contract Act, 1872 — Section 74Rajasthan Forest Act, 1953 — Section 85
High Courts03 Feb 2005Dismissed
Amar Chand Sharma Vs Smt. Sita Devi
Rajasthan High Court · (2005) 2 DMC 441 : (2005) 4 RCR(Civil) 465 : (2005) 3 RLW 1857 : (2005) 2 WLC 496
Criminal Procedure Code, 1973 (CrPC) — Section 397Hindu Marriage Act, 1955 — Section 13, 24, 25, 28, 28(2)
High Courts03 Feb 2005Allowed
Shaitan Singh Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RCR(Criminal) 516 : (2005) 1 RLW 587 : (2005) WLC 215
Criminal Procedure Code, 1973 (CrPC) — Section 315
High Courts02 Feb 2005Dismissed
National Insurance Company Ltd. Vs Smt. Radha Bai and Others
Rajasthan High Court · (2005) 4 ACC 105 : (2006) ACJ 1241 : (2005) 2 CivCC 358 : (2005) 1 RLW 512 : (2005) 2 WLC 80
Motor Vehicles Act, 1988 — Section 149(2)
High Courts02 Feb 2005Allowed
Chhoti Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 983 : (2005) 4 WLC 230
High Courts02 Feb 2005
Commissioner of Wealth Tax Vs Smt. Kusum Bader
Rajasthan High Court · (2005) 276 ITR 569 : (2005) 2 RLW 1040 : (2005) 2 WLC 135
Wealth Tax Act, 1957 — Section 27(1), 27(3), 7(2)Wealth Tax Rules, 1957 — Rule 2A, 2B(2)
High Courts02 Feb 2005Dismissed
Govind Singh Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RLW 1285 : (2005) 2 WLC 322
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts01 Feb 2005
Manni and Others (Smt.) Vs Rajani and Others
Rajasthan High Court · (2005) 4 ACC 262 : (2005) 3 RCR(Civil) 371 : (2005) 3 RLW 1624 : (2005) 3 WLC 577
High Courts01 Feb 2005Dismissed
Chhotulal Vs Manak Devi
Rajasthan High Court · (2005) 3 BC 440 : (2006) 1 CTLJ 377 : (2005) 2 RLW 808 : (2005) 2 WLC 337
Companies Act, 1956 — Section 617Contract Act, 1872 — Section 23, 23AIncome Tax Act, 1961 — Section 154, 154(7), 269SS, 269T, 40A