High Courts11 Mar 2005Dismissed
Rameshwar Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RLW 1059
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,403 of 2,241
High Courts11 Mar 2005Dismissed
Block Development Officer and Another Vs Chhagan Lal and Another
Rajasthan High Court · (2005) 105 FLR 959
Industrial Disputes Act, 1947 — Section 25
High Courts04 Mar 2005Allowed
Jogendra Singh Vs Official Liquidator
Rajasthan High Court · (2006) 65 SCL 162
High Courts04 Mar 2005
Jitesh Kumawat Vs Naresh and Another
Rajasthan High Court · (2006) 1 BC 480 : (2006) 1 CivCC 633 : (2005) CriLJ 3419 : (2005) 4 RCR(Criminal) 592
Criminal Procedure Code, 1973 (CrPC) — Section 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Mar 2005Dismissed
Hulas Devi Vs Raj Kumar and Others
Rajasthan High Court · (2005) 2 CivCC 810
Evidence Act, 1872 — Section 65
High Courts02 Mar 2005Dismissed
Baljindra Singh and Another Vs Sukhpal Singh and Another
Rajasthan High Court · (2005) 03 RAJ CK 0075
High Courts02 Mar 2005Dismissed
Laxman Prasad Sharma Vs District and Sessions Judge and Others
Rajasthan High Court · (2005) 3 RLW 1819 : (2005) 2 WLC 787
Rajasthan Subordinate Courts Ministerial Establishment Service Rules, 1986 — Rule 15, 16, 19
High Courts02 Mar 2005Dismissed
Munshi Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 2932 : (2005) 2 RLW 1008 : (2005) 2 WLC 747
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 340(1), 482Penal Code, 1860 (IPC) — Section 120B, 380, 406, 420, 453
High Courts02 Mar 2005Allowed
Mohan Singh Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 2127 : (2005) 3 RLW 1560 : (2005) 2 WLC 768
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts02 Mar 2005
Commissioner of Income Tax Vs Smt. Sunita Mansinghka
Rajasthan High Court · (2005) 195 CTR 243
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Income Tax Act, 1961 — Section 131(1), 132, 132A, 133(6), 142(2)Wealth Tax Act, 1957 — Section 37(1), 38
High Courts02 Mar 2005
Ganesh Raj Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RLW 831 : (2005) 2 WLC 259
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts02 Mar 2005Allowed
Vijay Kumar Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2005) CriLJ 2893 : (2005) 2 RLW 894 : (2005) 2 WLC 755
Criminal Procedure Code, 1973 (CrPC) — Section 311, 362Penal Code, 1860 (IPC) — Section 400
High Courts01 Mar 2005Dismissed
Arun Chauhan (Dr.) Vs The State of Rajasthan
Rajasthan High Court · (2005) 2 ESC 1250 : (2005) 105 FLR 728 : (2005) 2 RLW 1089 : (2005) 2 WLC 719
Constitution of India, 1950 — Article 226, 227
High Courts01 Mar 2005Dismissed
Gheesa Rathore Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2005 Raj 232 : (2005) 2 RLW 1358 : (2005) 3 WLC 115
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts01 Mar 2005Allowed
Roshan alias Ram Gopal Vs State of Rajasthan
Rajasthan High Court · (2005) 03 RAJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 361, 397, 401Penal Code, 1860 (IPC) — Section 354, 360, 361
High Courts28 Feb 2005
Popular Art Palace Ltd. Vs Manbhar and Others
Rajasthan High Court · (2005) 2 ACC 562
High Courts28 Feb 2005Dismissed
R.S. Gauri Shankar Vs UCO Bank and Others
Rajasthan High Court · (2005) 3 LLJ 123 : (2005) 2 RLW 1020 : (2005) 2 WLC 764
UCO Bank (Employees) Pension Regulations, 1995 — Regulation 26
High Courts28 Feb 2005Allowed
Surjit Kaur (Smt.) and Others Vs The New India Assurance Co. Ltd. and Others
Rajasthan High Court · (2007) ACJ 72 : (2005) 2 RLW 1041 : (2005) 2 WLC 562
Motor Vehicles Act, 1988 — Section 149(2)
High Courts28 Feb 2005Allowed
Prabhu and Another Vs Raghuveer Singh and Others
Rajasthan High Court · (2006) ACJ 1389 : (2005) 4 RLW 2468
Motor Vehicles Act, 1988 — Section 173