High Courts17 Mar 2005
Yashwant Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 1080 : (2005) 2 WLC 559
Jaipur Development Authority Act, 1982 — Section 25, 25(3)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,402 of 2,241
High Courts17 Mar 2005Dismissed
Ashu Gupta Vs The Presiding Officer and Others
Rajasthan High Court · (2005) 4 RLW 2416
High Courts17 Mar 2005Allowed
Nasrudin and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 03 RAJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts17 Mar 2005Dismissed
Jetha Ram Vs Trilok Chand and Others
Rajasthan High Court · (2005) 2 CivCC 678
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Mar 2005Allowed
Het Ram Vs State and Another
Rajasthan High Court · (2005) 03 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts16 Mar 2005Allowed
State Vs Virendra Kumar and Others
Rajasthan High Court · (2005) 1 DMC 765
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Evidence Act, 1872 — Section 113, 113(B)Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts16 Mar 2005
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2005) 03 RAJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts16 Mar 2005Dismissed
Madan Singh Vs State and Others
Rajasthan High Court · (2005) 2 RLW 1246 : (2005) 3 WLC 5
Constitution of India, 1950 — Article 14, 226, 311Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts15 Mar 2005Allowed
Om Prakash Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 1242 : (2005) 3 WLC 68
Constitution of India, 1950 — Article 14, 16, 309, 311
High Courts15 Mar 2005Dismissed
Shri Ram Rayons Vs Judge IT and LC
Rajasthan High Court · (2006) 108 FLR 1038 : (2006) 1 LLJ 1149 : (2005) 4 RLW 3031 : (2006) 1 WLC 70
Constitution of India, 1950 — Article 226, 227
High Courts14 Mar 2005Allowed
Gorelal @ Gora Vs State of Rajasthan
Rajasthan High Court · (2005) 03 RAJ CK 0071
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53
High Courts14 Mar 2005Dismissed
R.F.C. Sikar Vs Basanti Devi and Others (Smt.)
Rajasthan High Court · (2005) 107 FLR 200 : (2005) 3 RLW 1632 : (2005) 3 WLC 717
Limitation Act, 1963 — Section 5Rajasthan State Financial Corporation Act, 1951 — Section 29
High Courts14 Mar 2005Allowed
Geharilal Vs State of Rajasthan
Rajasthan High Court · (2005) 1 DMC 709
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 Mar 2005Dismissed
Sawa Ram Vs The Municipal Board and Another
Rajasthan High Court · (2005) 105 FLR 956 : (2005) 2 RLW 1157
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts14 Mar 2005
Anar Devi Vs Chandra Devi
Rajasthan High Court · AIR 2005 Raj 270 : (2005) 3 RLW 1634 : (2005) 3 WLC 731
Legal Services Authorities Act, 1987 — Section 12, 2(C)
High Courts14 Mar 2005
Ajay Pram Vs Smt. Abha Pram
Rajasthan High Court · (2005) 4 RCR(Civil) 185 : (2005) 3 RLW 2022
Civil Procedure Code, 1908 (CPC) — Section 151Divorce Act, 1869 — Section 10, 10A, 14, 36
High Courts11 Mar 2005Allowed
Babu Lal Vs Official Liquidator
Rajasthan High Court · (2008) 84 SCL 73
High Courts11 Mar 2005Allowed
I.R. Trivedi Vs State of Raj. and Others
Rajasthan High Court · (2005) 4 RLW 2590 : (2005) 4 WLC 119
Constitution of India, 1950 — Article 14, 16Rajasthan Civil Services (Revised Pay Scales for Government Polytechnic College Teachers) Rules, 2001 — Rule 12
High Courts11 Mar 2005Allowed
Gaffar and Another Vs State of Raj.
Rajasthan High Court · (2005) 3 RLW 1940 : (2005) 2 WLC 590
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 302, 304, 307