High Courts13 Apr 2005
Laxman Taneja Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 1271
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,398 of 2,241
High Courts13 Apr 2005Allowed
Mahesh Kumar Vs Ranveer and Another
Rajasthan High Court · (2005) 3 RCR(Criminal) 98 : (2005) 2 RLW 1174
Criminal Procedure Code, 1973 (CrPC) — Section 161, 451, 457Penal Code, 1860 (IPC) — Section 406, 410
High Courts13 Apr 2005Allowed
Mool Chand Singh Rana Vs State of Rajasthan
Rajasthan High Court · (2005) 04 RAJ CK 0015
Penal Code, 1860 (IPC) — Section 435
High Courts13 Apr 2005Allowed
Prahlad Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 26 : (2005) 2 WLC 579
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34, 341
High Courts13 Apr 2005
S.C. Mittal and Others Vs R.S.R.T.C. and Others
Rajasthan High Court · (2005) 3 ACC 341
Motor Vehicles Act, 1988 — Section 173
High Courts08 Apr 2005Dismissed
Manager Mittal Steel Manufacturing Company Vs Chotha Ram and Another
Rajasthan High Court · (2005) 3 RLW 1926 : (2005) 3 WLC 430
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts08 Apr 2005Dismissed
Mohan Lal Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RLW 1177
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 37(1), 8
High Courts08 Apr 2005Dismissed
State of Rajasthan Vs Rahim
Rajasthan High Court · (2005) 3 RCR(Civil) 491 : (2005) 2 RLW 1375 : (2005) 3 WLC 618
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 57
High Courts08 Apr 2005
Mormal and Another Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 2103
Penal Code, 1860 (IPC) — Section 302, 376
High Courts07 Apr 2005Dismissed
Rajasthan State Electricity Board and Others Vs Modern Syntex
Rajasthan High Court · (2006) 3 CivCC 644 : (2006) 3 RCR(Civil) 587 : (2006) 2 RLW 1438
Electricity Act, 1910 — Section 26, 26(6)
High Courts07 Apr 2005
Shahid and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 2095 : (2005) 3 WLC 198
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts07 Apr 2005Allowed
Ram Dev Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RLW 1402 : (2005) WLC 684
Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 376, 511
High Courts07 Apr 2005Dismissed
Commissioner of Income Tax Vs Plastopacks International (P) Ltd.
Rajasthan High Court · (2005) 196 CTR 70
Income Tax Act, 1961 — Section 43B, 80HH, 80I
High Courts07 Apr 2005
Sharawan Singh Vs State of Rajasthan
Rajasthan High Court · (2005) 04 RAJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401, 97Penal Code, 1860 (IPC) — Section 109, 114, 376
High Courts07 Apr 2005Allowed
Mahendra Kumar Vs State and Others
Rajasthan High Court · (2005) 3 RLW 1922 : (2005) 3 WLC 422
Rajasthan Panchayati Raj Act, 1994 — Section 19, 19(1), 2, 38, 38(1)
High Courts07 Apr 2005Allowed
Mohd. Aslam Vs Shambhoo Singh and Others
Rajasthan High Court · (2005) 2 CivCC 767 : (2005) 3 RCR(Civil) 166 : (2005) 2 RLW 1400
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts07 Apr 2005
Birendra Singh and Another Vs Oriental Insurance Company Ltd. and Another
Rajasthan High Court · (2005) 3 ACC 540
Motor Vehicles Act, 1988 — Section 173
High Courts06 Apr 2005
Kamla and Others Vs Sanjeev Kumar and Others
Rajasthan High Court · (2005) 3 ACC 399 : (2006) ACJ 2628
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Apr 2005
In Re: Shyam Basic Infrastructure Projects (P.) Ltd.
Rajasthan High Court · (2006) 66 SCL 99
Companies Act, 1956 — Section 391, 393, 394
High Courts06 Apr 2005
In Re: Shyam Cellular Infrastructure Projects Ltd.
Rajasthan High Court · (2006) 67 SCL 352
Companies Act, 1956 — Section 391, 394