High Courts21 Apr 2005
Balram Vs The State of Rajasthan
Rajasthan High Court · (2005) 04 RAJ CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 438
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,397 of 2,241
High Courts21 Apr 2005Dismissed
Vans Gopal Singh and Others Vs Jaipur Udyog and Others
Rajasthan High Court · (2006) 130 CompCas 697 : (2008) 88 SCL 194
Companies Act, 1956 — Section 434, 439
High Courts21 Apr 2005Dismissed
Angrej Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 04 RAJ CK 0062
Penal Code, 1860 (IPC) — Section 148, 302
High Courts21 Apr 2005Dismissed
Managing Committee, Shri Gandhi Shikshan Samiti and Another Vs Smt. Anita Joshi and Others
Rajasthan High Court · (2005) 3 RLW 2203 : (2005) 3 WLC 505
Constitution of India, 1950 — Article 14, 226Rajasthan High Court Ordinance, 1949 — Section 18
High Courts21 Apr 2005
Surjit Singh and Others Vs Dwarka Prasad and Another
Rajasthan High Court · (2006) ACJ 2409
Motor Vehicles Act, 1988 — Section 173
High Courts21 Apr 2005
J.K. Industries Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2005) 103 ECC 152 : (2005) 186 ELT 3
Constitution of India, 1950 — Article 12, 136, 14, 226, 227Customs Act, 1962 — Section 12, 129, 15, 46, 58Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 — Rule 18, 3
High Courts21 Apr 2005
Hemraj and Others Vs New India Assurance Company
Rajasthan High Court · (2006) 1 ACC 163
Motor Vehicles Act, 1939 — Section 95(2)(a)
High Courts20 Apr 2005
Chandgi and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 04 RAJ CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 302
High Courts20 Apr 2005Dismissed
Jaswant Singh Vs The Secretary, Govt. of India and Others
Rajasthan High Court · (2005) 3 RLW 1649 : (2005) 3 WLC 338
Constitution of India, 1950 — Article 226
High Courts19 Apr 2005
Suresh Val Chand Jain Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 205 CTR 268 : (2006) 287 ITR 365
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132B
High Courts19 Apr 2005
Jai Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 1313 : (2005) 3 WLC 300
Rajasthan Agricultural Produce Markets Act, 1961 — Section 14, 14(2), 2(1), 3, 3(1)Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 64
High Courts19 Apr 2005Dismissed
Union of India (UOI) and Others Vs Maheshwari Builders and Another
Rajasthan High Court · AIR 2005 Raj 334 : (2005) 2 ARBLR 480 : (2005) 2 RLW 1317 : (2005) 3 WLC 399
Arbitration and Conciliation Act, 1996 — Section 11, 11(8), 16(5), 16(6), 34
High Courts19 Apr 2005Dismissed
Raj Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2005) 3 RLW 2044 : (2005) 3 WLC 441
High Courts19 Apr 2005
Kishna and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 4 RLW 2846 : (2005) 3 WLC 684
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts19 Apr 2005Allowed
Neetu Choudhary (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 107 FLR 492 : (2008) 2 RLW 1404
High Courts15 Apr 2005Allowed
Kalu @ Sumer and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 04 RAJ CK 0017
Penal Code, 1860 (IPC) — Section 376(2)
High Courts15 Apr 2005Dismissed
Sawailal and Another Vs State
Rajasthan High Court · (2005) 04 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 341, 342, 354, 376, 376(2)
High Courts13 Apr 2005Dismissed
Commissioner of Income Tax Vs First Point Finance Ltd.
Rajasthan High Court · (2006) 206 CTR 626 : (2006) 286 ITR 477
Income Tax Act, 1961 — Section 131, 260A, 68
High Courts13 Apr 2005
S.C. Mittal and Others Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2005) 3 ACC 341 : (2006) ACJ 875 : (2005) 3 WLC 566
Motor Vehicles Act, 1988 — Section 173
High Courts13 Apr 2005Allowed
Ganpat Tiwari and Others Vs Suraj Singh and Others
Rajasthan High Court · (2005) 3 ACC 573 : (2005) 3 CivCC 620 : (2005) 2 RLW 1471 : (2005) 3 WLC 600
Motor Vehicles Act, 1988 — Section 161, 166(3), 168Penal Code, 1860 (IPC) — Section 279, 304A