High Courts12 May 2005Dismissed

Hotel Residency Place Vs State of Rajasthan and Others

Rajasthan High Court · (2005) 3 RLW 2158

Income Tax Act, 1961 — Section 143(1A), 149, 150(1), 28, 3(8)Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973 — Rule 3, 3(10), 3(11), 3(3), 3(5)Rajasthan Excise Rules, 1956 — Rule 69(1), 72A
High Courts10 May 2005Dismissed

Bagga @ Kachru Vs State of Rajasthan

Rajasthan High Court · (2005) CriLJ 3766 : (2005) 3 RLW 1825 : (2005) 3 WLC 448

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts09 May 2005Allowed

State of Rajasthan Vs Shri Dev Narain Pandey

Rajasthan High Court · (2005) 3 RLW 2142 : (2005) 3 WLC 297

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 16, 16(1), 16(10), 34Rajasthan High Court Ordinance, 1949 — Section 18