High Courts19 May 2005
Harlal Vs State
Rajasthan High Court · (2005) 05 RAJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 374
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,393 of 2,241
High Courts18 May 2005Allowed
Neelam Sharma (Miss) Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (2005) 4 RLW 2736 : (2005) 3 WLC 676
Constitution of India, 1950 — Article 14, 15, 15(1), 15(3), 16Rajasthan Judicial Service Rules, 1955 — Rule 9, 9(3)
High Courts18 May 2005
ACE India Transport Pvt. Ltd. Vs Rajasthan State Mines and Minerals Ltd. and Another
Rajasthan High Court · AIR 2005 Raj 307 : (2005) 4 BC 281 : (2006) 2 CTLJ 103 : (2006) 1 RLW 213 : (2005) 3 WLC 703
High Courts17 May 2005Dismissed
State of Rajasthan Vs Onkar Lal and Another
Rajasthan High Court · (2005) 05 RAJ CK 0067
Opium Act, 1878 — Section 9
High Courts17 May 2005Dismissed
State Vs Sita Ram
Rajasthan High Court · (2005) 05 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts17 May 2005Dismissed
Raghu Sharma Vs University of Rajasthan and Another
Rajasthan High Court · (2005) 3 RLW 1993 : (2005) 3 WLC 581
Constitution of India, 1950 — Article 226Rajasthan University Act, 1946 — Section 21, 21(1), 8
High Courts17 May 2005Allowed
Kalamudeen and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 1 ALT(Cri) 2 : (2006) 1 RCR(Criminal) 182 : (2005) 3 RLW 2116 : (2005) 3 WLC 251
Arms Act, 1959 — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 2, 207, 208Penal Code, 1860 (IPC) — Section 120B, 140, 147, 148, 149
High Courts17 May 2005Dismissed
Gurumail Singh Vs State
Rajasthan High Court · (2005) 4 RCR(Criminal) 203 : (2005) 3 RLW 2084
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37, 42, 42(1), 43
High Courts17 May 2005Dismissed
Hemantlata alias Hemlata (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2005) 3 ALT(Cri) 24 : (2005) 4 RLW 2230 : (2005) 3 WLC 478
Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts17 May 2005
Narain and Another Vs State of Rajasthan
Rajasthan High Court · (2005) 05 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts17 May 2005
Maharaja Shree Umaid Mills Ltd. Vs The Judge, Labour Court and Others
Rajasthan High Court · (2005) 4 RLW 2761 : (2005) 3 WLC 508
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 12, 17B, 2, 25F
High Courts16 May 2005
Swaroopi Devi (Smt.) Vs State of Raj. and Others
Rajasthan High Court · (2005) 4 RLW 2849
High Courts16 May 2005
Mahendra Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 4 RLW 2844 : (2005) 4 WLC 178
High Courts16 May 2005Dismissed
Ajay Kumar Jain Vs State of Raj. and Others
Rajasthan High Court · (2005) 4 RLW 2264 : (2005) 4 WLC 223
High Courts16 May 2005Allowed
Gomti Devi and Another Vs Ashok Bhandari and Another
Rajasthan High Court · (2006) 3 RLW 2401
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 May 2005Allowed
Abdul Zabbar and Another Vs State of Rajasthan
Rajasthan High Court · (2005) 4 RLW 2395
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts13 May 2005
Mukesh Chand and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 231 : (2005) 3 WLC 709
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
High Courts13 May 2005
Suresh Chandra Singhal Vs State of Raj. and Another
Rajasthan High Court · (2005) 3 RLW 1611 : (2005) 3 WLC 255
Rajasthan High Court Ordinance, 1949 — Section 18Rajasthan Municipalities Act, 1959 — Section 250(1), 63, 63(1), 63(2), 63(4)
High Courts13 May 2005
Official Liquidator, Swastik House Leasing Ltd. (In Liquidation) Vs Manak Chand Agarwal
Rajasthan High Court · (2008) 83 SCL 347
Companies Act, 1956 — Section 457(1), 530
High Courts12 May 2005Allowed
Radha Kishan Soni Vs Commissioner of Income Tax
Rajasthan High Court · (2005) 149 TAXMAN 567