COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,366 of 2,241

High Courts25 Jan 2006Allowed

Rikhab Raj Kumbhat Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 3 RLW 1715 : (2006) 2 WLC 619

Constitution of India, 1950 — Article 309Rajasthan Civil Services (Revised Pay Scale) Rules, 1983 — Rule 14, 14(1), 14(2), 5Rajasthan Service Rules, 1951 — Rule 31

Read judgment

High Courts25 Jan 2006Allowed

Laxmi Lal Vs Smt. Gulab Bai

Rajasthan High Court · AIR 2006 Raj 231 : (2006) 1 RLW 834 : (2006) 2 WLC 615

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19, 151

Read judgment

High Courts24 Jan 2006Dismissed

Prahlad Kumar Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RLW 1835

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 301, 302

Read judgment

High Courts24 Jan 2006Dismissed

Commissioner of Income Tax Vs Sharda Gum and Chemicals

Rajasthan High Court · (2007) 209 CTR 143 : (2007) 288 ITR 116

Income Tax Act, 1961 — Section 28, 32AB, 80AB, 80HHC

Read judgment

High Courts23 Jan 2006Dismissed

Sarjeet Singh Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RLW 1832 : (2006) 2 WLC 754

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 364, 394, 411

Read judgment

High Courts23 Jan 2006Dismissed

Nirwan Charitable Trust Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2007 Raj 60 : (2006) 2 RLW 1527 : (2006) 3 WLC 149

Government of India Act, 1935 — Section 100Indian Nursing Council Act, 1947 — Section 10, 11, 13, 13(3), 14

Read judgment

High Courts23 Jan 2006Dismissed

Swaika Properties Pvt. Ltd. and Another Vs State of Raj. and Others

Rajasthan High Court · (2006) 2 RLW 1112 : (2006) 2 WLC 488

Land Acquisition Act, 1894 — Section 11A, 17, 17A, 6, 6(3)Rajasthan Urban Improvement Trust Act, 1959 — Section 17(1), 2(1), 29, 30, 31

Read judgment

High Courts23 Jan 2006Allowed

Ramchandra Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RLW 1828

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302

Read judgment

High Courts23 Jan 2006

Panchi Devi and Others Vs Surajmal and Others

Rajasthan High Court · (2006) 2 ACC 401

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts20 Jan 2006Allowed

Sandeep Thakran Vs State of Rajasthan

Rajasthan High Court · (2006) 4 RLW 2709 : (2006) 2 WLC 197

Criminal Procedure Code, 1973 (CrPC) — Section 313Identification of Prisoners Act, 1920 — Section 3, 4, 5Penal Code, 1860 (IPC) — Section 201, 302, 394

Read judgment

High Courts20 Jan 2006Allowed

Rajasthan Housing Board Shopping Centre Vikas Samiti Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 1 RLW 588 : (2006) 2 WLC 372

Constitution of India, 1950 — Article 21, 47, 48A, 51A

Read judgment

High Courts20 Jan 2006Allowed

Puran Mal Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 1052

Criminal Procedure Code, 1973 (CrPC) — Section 161 , 216, 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8

Read judgment

High Courts20 Jan 2006Allowed

Rajul Arora Vs Jai Narain Vyas University and Another

Rajasthan High Court · (2006) 2 RLW 1054

Read judgment

High Courts20 Jan 2006Allowed

Anmol Granites Vs Union of India (UOI)

Rajasthan High Court · (2006) 199 ELT 769

Read judgment

High Courts20 Jan 2006

Chand Devi and Others Vs Ajmat @ Kangari and Others

Rajasthan High Court · (2006) 4 ACC 15

Read judgment

High Courts19 Jan 2006Allowed

Mod Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2006) 4 RLW 2618 : (2006) 2 WLC 265

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302

Read judgment

High Courts19 Jan 2006

Kishan Vs State of Raj.

Rajasthan High Court · (2006) 3 RLW 2030 : (2006) 2 WLC 737

Penal Code, 1860 (IPC) — Section 300, 302, 304, 323

Read judgment

High Courts19 Jan 2006Dismissed

Associated Stone Industries Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2006 Raj 148 : (2006) 2 RLW 1130 : (2006) 2 WLC 8

Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 9(1)Rajasthan Land Revenue Act, 1956 — Section 89(7)Rajasthan Minor Mineral Concession Rules, 1986 — Rule 18(1), 18(9), 3

Read judgment

High Courts18 Jan 2006Allowed

Bhagwan Sahai Khandelwal and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2006) 1 RLW 640 : (2006) 2 WLC 239

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202Penal Code, 1860 (IPC) — Section 323, 341, 427, 451, 452

Read judgment

High Courts18 Jan 2006Allowed

Dinesh Kumar Sharma and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 2 DMC 291 : (2006) 2 RCR(Criminal) 437 : (2006) 1 RLW 659 : (2006) 2 WLC 398

Criminal Procedure Code, 1973 (CrPC) — Section 156, 177, 178CPenal Code, 1860 (IPC) — Section 406, 498A

Read judgment