High Courts01 Feb 2006Dismissed
Ramji Lal @ Sukya Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1936
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,365 of 2,241
High Courts31 Jan 2006Allowed
Jyoti Gupta and Another Vs State of Rajasthan
Rajasthan High Court · (2006) FAJ 204
Drugs and Cosmetics Act, 1940 — Section 18, 18A, 27, 28Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 8
High Courts31 Jan 2006Allowed
Ishwar Lal Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 1726 : (2006) FAJ 207 : (2006) 3 RCR(Criminal) 74 : (2006) 2 RLW 1136 : (2006) 2 WLC 258
Prevention of Food Adulteration Act, 1954 — Section 10(1), 16, 16(1), 7
High Courts31 Jan 2006Allowed
Abid Khan Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1310 : (2006) 2 WLC 340
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4), 100(8), 165, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 12, 21, 29, 41, 41(2)Penal Code, 1860 (IPC) — Section 187
High Courts31 Jan 2006
Asha Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1188
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts30 Jan 2006Dismissed
Digpal Singh and Another Vs State of Raj.
Rajasthan High Court · (2006) 3 RLW 1870 : (2006) 2 WLC 724
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 307, 341, 452
High Courts30 Jan 2006
Mohan Singh Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1100
Criminal Procedure Code, 1973 (CrPC) — Section 408, 91Penal Code, 1860 (IPC) — Section 304, 304B, 306, 34, 498A
High Courts30 Jan 2006Dismissed
Brij Mohan and Another Vs Bhanwari Devi and Others
Rajasthan High Court · (2006) 2 RLW 1541 : (2006) 3 WLC 76
Constitution of India, 1950 — Article 14Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6(2), 6(3), 7
High Courts30 Jan 2006Dismissed
Subhash Chand and Others Vs The Allahabad Bank and Others
Rajasthan High Court · (2007) 3 BC 139 : (2006) 2 RLW 1366 : (2006) 2 WLC 355
Companies Act, 1956 — Section 529ADebt Recovery Appellate Tribunal (Procedure) Rules, 1994 — Rule 6, 6(5)Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 2, 4, 5(3), 5(4), 5(5)
High Courts30 Jan 2006Allowed
Rajasthan State Electricity Board Vs P.P. Industries
Rajasthan High Court · AIR 2006 Raj 168
Civil Procedure Code, 1908 (CPC) — Section 96Electricity Act, 1910 — Section 26(6), 26(7), 26(Q), 34Electricity Rules, 1956 — Rule 57(1), 57(2)
High Courts30 Jan 2006Allowed
Smt. Kusum Vs Om Prakash
Rajasthan High Court · AIR 2007 Raj 5
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts27 Jan 2006
Sita Devi and Others Vs Raghuveer Singh and Others
Rajasthan High Court · (2007) ACJ 1531
Motor Vehicles Act, 1988 — Section 173
High Courts27 Jan 2006Dismissed
Vasudeo (through L.Rs.) and Others Vs Narendra Kumar and Others
Rajasthan High Court · AIR 2006 Raj 250
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 153Constitution of India, 1950 — Article 227
High Courts27 Jan 2006
Jhamman and Others Vs State of Raj.
Rajasthan High Court · (2006) 3 RLW 1845 : (2006) 2 WLC 716
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts27 Jan 2006Dismissed
Anda Vs The State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2231 : (2006) 4 WLC 118
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 323, 324, 336, 341, 342
High Courts27 Jan 2006Dismissed
Mahendra Kumar Agarwal Vs Rajasthan Public Service Commission
Rajasthan High Court · (2006) 3 RLW 1855 : (2006) 2 WLC 442
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 16, 19, 32
High Courts27 Jan 2006Dismissed
S.P. Ratawal Vs University of Rajasthan and Others
Rajasthan High Court · (2006) 2 RLW 1183 : (2006) 1 WLC 550
Evidence Act, 1872 — Section 14General Clauses Act, 1897 — Section 14, 16Rajasthan University Act, 1946 — Section 21, 21(1), 21(2), 46
High Courts27 Jan 2006
Girraj Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2006) 1 ACC 686
Motor Vehicles Act, 1988 — Section 173
High Courts27 Jan 2006Dismissed
Rajasthan Survey and Settlement Employees Association Vs State and Others
Rajasthan High Court · (2006) 2 RLW 1006 : (2006) 2 WLC 579
Constitution of India, 1950 — Article 14, 16, 226, 39Rajasthan Traveling Allowance Rules, 1971 — Rule 15
High Courts25 Jan 2006Dismissed
Kishan Singh and Others Vs State of Raj. and Others
Rajasthan High Court · (2006) 3 RLW 1853 : (2006) 2 WLC 390
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 16, 19, 32