High Courts25 Jul 2007Dismissed
Jaipur Aloo Aratia Sangh Vs State of Raj. and Others
Rajasthan High Court · (2008) 2 RLW 1133
Constitution of India, 1950 — Article 19(1)(g)Rajasthan Agricultural Produce Markets Act, 1961 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,300 of 2,241
High Courts25 Jul 2007Dismissed
Smt. Hirki and Another Vs National Insurance Co. and Another
Rajasthan High Court · (2007) 07 RAJ CK 0085
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts25 Jul 2007
Ladulal and Another Vs Smt. Munni Devi
Rajasthan High Court · (2008) 2 WLN 167
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 2007
Gajanand Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 91
High Courts25 Jul 2007Dismissed
State of Rajasthan and Others Vs Board of Revenue and Others
Rajasthan High Court · AIR 2008 Raj 33
Rajasthan Escheats Regulation Act, 1956 — Section 6
High Courts24 Jul 2007Dismissed
Smt. Rekha Ben and Another Vs Ranjeet Singh and Another
Rajasthan High Court · (2007) 07 RAJ CK 0086
High Courts24 Jul 2007Dismissed
Kota Mini Bus Malik Sangh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2007 Raj 228
Motor Vehicles Act, 1988 — Section 111, 2
High Courts24 Jul 2007
Shripat and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 591
Penal Code, 1860 (IPC) — Section 364A, 365
High Courts24 Jul 2007Dismissed
Lurgi Metallurgie Gmbh Vs Union of India (UOI)
Rajasthan High Court · (2008) 9 STR 451
Finance Act, 1994 — Section 73(1), 73(1)(a)
High Courts23 Jul 2007Dismissed
Dev Kishan Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 07 RAJ CK 0087
Rajasthan Panchayati Raj Act, 1994 — Section 79
High Courts23 Jul 2007Allowed
Mst. Prem Bai Vs Kela Ram and Others
Rajasthan High Court · AIR 2007 Raj 238
Hindu Marriage Act, 1955 — Section 10, 8Succession Act, 1925 — Section 213
High Courts23 Jul 2007Allowed
Rajaram Kandoi Vs Divisional Commissioner and Others
Rajasthan High Court · AIR 2007 Raj 233
High Courts23 Jul 2007Dismissed
Chandra Prakash and Smt. Kamlesh Jain Vs Ram Singh and Others
Rajasthan High Court · (2007) 07 RAJ CK 0001
High Courts20 Jul 2007
Gaura Devi (Smt.) and Others Vs Mr. Kishan Lal and Another
Rajasthan High Court · (2008) 1 WLN 382
High Courts20 Jul 2007
Jagdish Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 217 CTR 472 : (2007) 4 RLW 3127
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 139, 142, 281B, 45Transfer of Property Act, 1882 — Section 53A, 54
High Courts20 Jul 2007Dismissed
Western Rajasthan Colour Lab Association Vs Union of India (UOI)
Rajasthan High Court · (2008) 9 STR 351
Finance Act, 1994 — Section 67
High Courts20 Jul 2007Dismissed
Mohan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 07 RAJ CK 0024
High Courts19 Jul 2007
Mahesh Chandra Rawat Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RCR(Criminal) 735 : (2007) 4 RLW 3442
Criminal Procedure Code, 1973 (CrPC) — Section 262, 313, 326Essential Commodities Act, 1955 — Section 12A, 3, 7, 8
High Courts19 Jul 2007Dismissed
Commissioner, Municipal Council and Another Vs Satya Prakash Sharma and Others
Rajasthan High Court · (2007) 07 RAJ CK 0074
Industrial Disputes Act, 1947 — Section 25F, 25G