High Courts02 Aug 2007Dismissed
Dwarka Prasad Vs ADJ Bharatpur and Another
Rajasthan High Court · (2007) 08 RAJ CK 0002
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,299 of 2,241
High Courts01 Aug 2007Dismissed
Assistant Commercial Taxes Officer, Flying Squad Vs Dey's Medical Store
Rajasthan High Court · (2009) 23 VST 92
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts01 Aug 2007Allowed
Mohd. Sahid and Others Vs Smt. Ramjano
Rajasthan High Court · (2007) 08 RAJ CK 0016
High Courts31 Jul 2007
Ram Narayan and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 239
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts31 Jul 2007
Baby Bharati, Kamla Bai and Sumer Chand Vs Harish Kumar and Others
Rajasthan High Court · (2007) 07 RAJ CK 0061
High Courts30 Jul 2007Dismissed
Commissioner of Income Tax Vs EID Mohd. Nizammudin
Rajasthan High Court · (2007) 212 CTR 13 : (2007) 294 ITR 139
Income Tax Act, 1961 — Section 260A, 28, 41
High Courts27 Jul 2007
State of Rajasthan and Others Vs Satya Prakash and Another
Rajasthan High Court · (2008) 1 WLN 228
High Courts27 Jul 2007Allowed
Santosh Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 613
High Courts27 Jul 2007Dismissed
Sabko Industries Vs Avon Emery Industries
Rajasthan High Court · (2007) 35 PTC 533
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jul 2007Dismissed
Shah Pukhraj and Others Vs Legal Representatives of Keshari Mal
Rajasthan High Court · (2007) 07 RAJ CK 0006
Limitation Act, 1963 — Article 142
High Courts27 Jul 2007Dismissed
State of Rajasthan and Another Vs Deys Medical Stores Ltd. and Another
Rajasthan High Court · (2008) 1 RLW 432
Rajasthan Sales Tax Act, 1954 — Section 5
High Courts26 Jul 2007
Prabhu Dayal and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 200
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Jul 2007Allowed
Shiv Shramik Theka Sahkari Samiti Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2007 Raj 235 : (2007) 4 RLW 3608
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 136
High Courts26 Jul 2007Dismissed
Commissioner of Income Tax Vs Maheshwari Nirman Udyog
Rajasthan High Court · (2007) 211 CTR 579 : (2008) 302 ITR 201
Income Tax Act, 1961 — Section 260A, 269SS, 271D, 273B, 274
High Courts26 Jul 2007
Samratha Ram and Others Vs Hari Bhai and Others
Rajasthan High Court · (2007) 07 RAJ CK 0060
Motor Vehicles Act, 1988 — Section 171
High Courts26 Jul 2007Allowed
Ghanshyam Soni Vs State of Rajasthan and Another
Rajasthan High Court · (2007) CriLJ 4504 : (2007) 4 RLW 3124
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 362Penal Code, 1860 (IPC) — Section 323, 452, 482
High Courts26 Jul 2007
Datu Mal and Others Vs Seth Madan Gopal and Others
Rajasthan High Court · (2008) 1 WLN 464
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts26 Jul 2007
Raj Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 3 WLN 392
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Jul 2007
Manmohan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 3 WLN 578
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Jul 2007
Mohammed Hussain Khatri Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 566