COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,118 of 2,241

High Courts08 Dec 2010Allowed

Vishal Singh Shekhawat Vs Rajasthan State Ganganagar Sugar Mills Ltd.

Rajasthan High Court · (2011) 130 FLR 314 : (2012) 1 LLJ 200 : (2011) 2 RLW 1424

Payment of Gratuity (Central) Rules, 1972 — Rule 16(8), 18Payment of Gratuity Act, 1972 — Section 7, 7(3), 7(3A)

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High Courts08 Dec 2010

Kavita Rani and Others Vs State and Others

Rajasthan High Court · (2010) 12 RAJ CK 0011

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High Courts07 Dec 2010Dismissed

Jai Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2011) 3 RLW 2584

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 304, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)

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High Courts07 Dec 2010Allowed

Jai Narain Vs State and Others

Rajasthan High Court · (2010) 12 RAJ CK 0086

Constitution of India, 1950 — Article 14

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High Courts07 Dec 2010

Govind Vyas Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 12 RAJ CK 0072

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High Courts07 Dec 2010Allowed

New India Assurance Co. Ltd. Vs Smt. Dhani Devi and Others

Rajasthan High Court · (2011) 2 RLW 1768

Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 161(1), 165, 165(1), 166, 167

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High Courts07 Dec 2010

Raghavendra Singh and Others Vs State of Raj. and Others

Rajasthan High Court · (2010) 12 RAJ CK 0056

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High Courts07 Dec 2010Dismissed

Shakir Khan Vs Reshama Parveen and Another

Rajasthan High Court · (2010) 12 RAJ CK 0055

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High Courts07 Dec 2010

Mukesh Kumar Sharma Vs State of Raj. and Others

Rajasthan High Court · (2010) 12 RAJ CK 0054

Panchayati Raj Act, 1994 — Section 89(8A)

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High Courts07 Dec 2010Dismissed

Aasheesh Bhardwaj and Others Vs State and Others

Rajasthan High Court · (2010) 12 RAJ CK 0048

Constitution of India, 1950 — Article 14Rajasthan Educational Service Rules, 1970 — Rule 18A, 18B, 19, 19A

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High Courts07 Dec 2010Dismissed

Raghuveer Singh Vs State of Raj. and Others

Rajasthan High Court · (2010) 12 RAJ CK 0043

Constitution of India, 1950 — Article 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19(2), 23

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High Courts07 Dec 2010

Nehrumal Jain and Others Vs Union of India and Others

Rajasthan High Court · (2011) 2 RLW 1565

Constitution of India, 1950 — Article 21

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High Courts06 Dec 2010Allowed

Mateshwari Indrani Contractor (p) Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 41 VST 208

Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 77Rajasthan Value Added Tax Rules, 2006 — Rule 44

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High Courts06 Dec 2010Dismissed

Dr. Mahipal Nehra and Others Vs State of Raj. and Others

Rajasthan High Court · (2010) 12 RAJ CK 0089

Rajasthan Medical and Health (Recruitment) Rules, 1963 — Rule 19, 26

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High Courts06 Dec 2010Dismissed

Narendra Singh Vs The Rajasthan Civil Services Appellate Tribunal and Others

Rajasthan High Court · (2010) 12 RAJ CK 0085

Rajasthan Panchayati Raj Act, 1994 — Section 89(8A)

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High Courts06 Dec 2010Dismissed

Ramdev Changal Vs DEO (Ele) and Others

Rajasthan High Court · (2010) 12 RAJ CK 0084

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High Courts06 Dec 2010

Jhabar Mal and Others Vs State of Raj. and Others

Rajasthan High Court · (2010) 12 RAJ CK 0082

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High Courts06 Dec 2010Dismissed

Brij Lal Vs The Rajasthan Civil Services Appellate Tribunal and Others

Rajasthan High Court · (2010) 12 RAJ CK 0081

Rajasthan Panchayati Raj Act, 1994 — Section 89

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High Courts06 Dec 2010

Nidhi Sharma Vs State and Others

Rajasthan High Court · (2010) 12 RAJ CK 0077

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High Courts06 Dec 2010

Tara Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 12 RAJ CK 0073

Civil Services (Classification, Control and Appeal) Rules — Rule 14

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