High Courts15 Apr 2024Dismissed
Sundarlal Soni Vs Durga Shankar Chandak And Others
Rajasthan High Court · (2024) 04 RAJ CK 0071
Code Of Civil Procedure, 1908 — Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 207
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 24 of 47
High Courts15 Apr 2024Disposed Of
Tulsiram And Others Vs Nawab Ali And Others
Rajasthan High Court · (2024) 04 RAJ CK 0070
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts15 Apr 2024Disposed Of
Lrs Of Pooran Mal And Others Vs Shivchandra Ra And Others
Rajasthan High Court · (2024) 04 RAJ CK 0069
High Courts09 Apr 2024Allowed
Paras Mal Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Apr 2024Allowed
Riyasat Ali Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 325
High Courts09 Apr 2024Allowed
Jogendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 325
High Courts09 Apr 2024Allowed
Kailash @ Kalu Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 326Arms Act, 1959 — Section 3, 25
High Courts09 Apr 2024Allowed
Neeraj Valmiki Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29
High Courts09 Apr 2024Allowed
Yogesh Suthar Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
High Courts09 Apr 2024Allowed
Pawan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(n)Information Technology Act, 2000 — Section 67A
High Courts09 Apr 2024Allowed
Mayank Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts09 Apr 2024Allowed
Bhajan Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302, 377
High Courts09 Apr 2024Allowed
Ramnarayan @ Vishnu Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29
High Courts09 Apr 2024Allowed
Sona Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18
High Courts09 Apr 2024Allowed
Sanjay Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0046
High Courts09 Apr 2024Allowed
Praveen Kumar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 04 RAJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Apr 2024Allowed
Sunita Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0044
Code Of Criminal Procedure, 1973 — Section 437, 437(i), 439
High Courts09 Apr 2024Allowed
Nitesh Kumar @ Kaliya Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201
High Courts09 Apr 2024Dismissed
Sikander Mukhia And Others Vs Karuna Devi
Rajasthan High Court · (2024) 04 RAJ CK 0042
Code of Civil Procedure, 1908 — Section 151
High Courts08 Apr 2024Allowed
Kailash Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0041
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439