High Courts16 Nov 2023Allowed
Satyanarayan And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 8 of 56
High Courts16 Nov 2023Allowed
Tahir Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 328, 379, 411
High Courts16 Nov 2023Allowed
Kamlesh Dhakad Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 52A, 53Evidence Act, 1872 — Section 27
High Courts16 Nov 2023Allowed
Sarvesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts16 Nov 2023Allowed
Sandeep Singh @ Shipu Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0060
Indian Penal Code, 1860 — Section 342, 384, 395, 397, 458Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Nov 2023Allowed
Firoz Khan Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts16 Nov 2023Allowed
Pawan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0058
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Unlawful Activities (Prevention) Act, 1967 — Section 43D(5)
High Courts16 Nov 2023Dismissed
Hanumana Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0057
Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Nov 2023Allowed
Surendra Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 11 RAJ CK 0056
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)(v), 14A(2)Indian Penal Code, 1860 — Section 153A, 295AInformation Technology Act, 2000 — Section 67
High Courts16 Nov 2023Allowed
Rakesh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 11 RAJ CK 0055
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Nov 2023Allowed
Dhannaram @ Dhanraj Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 11 RAJ CK 0054
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 341, 427, 435Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Nov 2023
State Of Rajasthan And Others Vs East India Hotels Limited And Others
Rajasthan High Court · (2023) 11 RAJ CK 0053
Limitation Act, 1963 — Section 5
High Courts09 Nov 2023Disposed Of
Shree Gopal Mundhra Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 11 RAJ CK 0042
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts09 Nov 2023Disposed Of
Pukhraj Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0041
Code Of Criminal Procedure, 1973 — Section 446, 482
High Courts09 Nov 2023Allowed
Babu Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 11 RAJ CK 0040
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 447, 448Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Nov 2023Allowed
Narendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0039
Indian Penal Code, 1860 — Section 34, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Nov 2023Disposed Of
Sulochana Devi Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 11 RAJ CK 0038
High Courts08 Nov 2023Allowed
Sanjay Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts08 Nov 2023Allowed
Pradeep Swami Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302Arms Act, 1959 — Section 3, 25
High Courts08 Nov 2023Allowed
Suresh Vs State Of Rajasthan
Rajasthan High Court · (2023) 11 RAJ CK 0050
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37Code Of Criminal Procedure, 1973 — Section 439