CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2023

1,120 judgments · page 5 of 56

High Courts04 Dec 2023Allowed

Ramuram @ Ramesh Vs State Of Rajasthan

Rajasthan High Court · (2023) 12 RAJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 450Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 3, 4, 5(L), 6
Read judgment
High Courts04 Dec 2023Allowed

Mukna Ram Vs State Of Rajasthan

Rajasthan High Court · (2023) 12 RAJ CK 0013

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29, 42
Read judgment
High Courts04 Dec 2023Allowed

Munesh Choudhary Vs State Of Rajasthan

Rajasthan High Court · (2023) 12 RAJ CK 0012

Indian Penal Code, 1860 — Section 376(2)(N), 450, 506Information Technology Act, 2000 — Section 67Code Of Criminal Procedure, 1973 — Section 439
Read judgment
High Courts01 Dec 2023Disposed Of

Hemant @ Rinku Vs Komal @ Roshni

Rajasthan High Court · (2023) 12 RAJ CK 0004

Code Of Criminal Procedure, 1973 — Section 397, 401 Protection Of Women From Domestic Violence Act, 2005 — Section 23
Read judgment