COURT ARCHIVE

Rajasthan High Court judgments, 2021

969 judgments · page 8 of 49

High Courts23 Oct 2021Dismissed

Mangi Lal S/O Sh. Kalu Ram Gurjar Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29

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High Courts23 Oct 2021Allowed

Kamlesh S/O Jayraj Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 336A, 376(D), 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5k, 6, 16, 17

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High Courts23 Oct 2021Allowed

Yakub S/O Kamrudeen And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0065

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 341, 354, 452, 376, 511

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High Courts23 Oct 2021Allowed

Ram Prasad And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0064

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 498A

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High Courts23 Oct 2021Allowed

Bhupendra S/O Sh. Badichand And Others Vs State

Rajasthan High Court · (2021) 10 RAJ CK 0063

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 120B, 201, 302

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High Courts23 Oct 2021Allowed

Anil S/O Heera Lal Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 16, 54

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High Courts23 Oct 2021Allowed

Khurshida Banu W/O Khurshid Khan D/O Sadiq Khan Vs Khurshid Khan

Rajasthan High Court · (2021) 10 RAJ CK 0060

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 323, 406, 498A

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High Courts22 Oct 2021Allowed

Dinesh Gurjar S/O Kalu Ram Gurjar Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457

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High Courts22 Oct 2021Allowed

Nemaram S/O Bhaguram Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, (Amended) 2018 — Section 7

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High Courts22 Oct 2021Allowed

Mukesh S/O Prabhulal Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457, 411

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High Courts22 Oct 2021Allowed

Abhishek S/O Rameshchandra And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392, 394

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High Courts20 Oct 2021Dismissed

Union Of India And Others Vs Rajendra Prasad And Others

Rajasthan High Court · (2021) 10 RAJ CK 0096

Constitution Of India, 1950 — Article 227

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High Courts20 Oct 2021Disposed Of

Dr. Chetna Yadav And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2021) 10 RAJ CK 0095

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High Courts20 Oct 2021Allowed

Sagar @ Sansar @ Joli S/O Shri Rajendra And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 336, 384, 387Information Technology Act, 2000 — Section 67

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High Courts20 Oct 2021Allowed

Mahendra Singh S/O Banne Singh Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 436

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High Courts20 Oct 2021Allowed

Kanahaiya Lal @ Ravi S/O Shankar Lal And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394, 395, 398, 458

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High Courts20 Oct 2021Allowed

Sachin S/O Koja Ram Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0052

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379

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High Courts20 Oct 2021Allowed

Ganesh S/O Mahaveer Parsad And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0051

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18

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High Courts20 Oct 2021Allowed

Mangi Bai W/O Madan Lal Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0050

Indian Penal Code, 1860 — Section 147, 302Code Of Criminal Procedure, 1973 — Section 161, 439

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High Courts20 Oct 2021Allowed

Fakruddin S/o Sh. Navabuddin Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0049

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 16, 17

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