High Courts29 Oct 2021Partly Allowed
Sunil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0081
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304B, 304B(2), 306, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 7 of 49
High Courts29 Oct 2021Partly Allowed
Fuljhari Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304B, 304B(2), 306, 498A
High Courts29 Oct 2021Partly Allowed
Mohan Lal And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0079
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 21, 21(c), 22, 23, 25, 28, 29, 30Code Of Criminal Procedure, 1973 — Section 30(1), 313Indian Penal Code, 1860 — Section 63, 64, 65, 66, 67, 68, 69, 70, 120B
High Courts29 Oct 2021
Bheru Lal And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0078
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2), 437AIndian Penal Code, 1860 — Section 34, 201, 302, 365Evidence Act, 1872 — Section 27
High Courts29 Oct 2021Partly Allowed
Rajasthan State Road Transport Corporation Through Chief Manager Vs Pawan Kumar S/O Shri Ishardas And Others
Rajasthan High Court · (2021) 10 RAJ CK 0077
Motor Vehicles Act, 1988 — Section 173Code Of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 279, 337, 338
High Courts29 Oct 2021Partly Allowed
Sangram Singh And Others Vs Rishal Son Of Hussain And Others
Rajasthan High Court · (2021) 10 RAJ CK 0076
Motor Vehicles Act, 1988 — Section 173
High Courts28 Oct 2021Partly Allowed
Bhimsen Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0085
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Electricity Act, 2003 — Section 135
High Courts28 Oct 2021Partly Allowed
Kanji And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0084
Indian Penal Code, 1860 — Section 323
High Courts28 Oct 2021Allowed
Shanti Devi And Others Vs Lakshmi Devi And Others
Rajasthan High Court · (2021) 10 RAJ CK 0083
Code Of Civil Procedure, 1908 — Order 9 Rule 9, Order 43 Rule 1Limitation Act, 1963 — Section 5
High Courts26 Oct 2021Allowed
Bherulal S/O Kanwarlal Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0094
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts26 Oct 2021
Rita Soni @ Rekha Vs Jagdeep Singh Kushwaha & Anr
Rajasthan High Court · (2021) 10 RAJ CK 0075
High Courts26 Oct 2021Dismissed
Omprakash S/O Mangilal Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 10 RAJ CK 0074
High Courts25 Oct 2021Allowed
Legal Representatives Of Loku Ram And Others Vs Legal Representatives Of Bihar And Others
Rajasthan High Court · (2021) 10 RAJ CK 0097
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 22 Rule 4(5)(b), Order 22 Rule 9(2), Order 41 Rule 19Limitation Act, 1963 — Section 5
High Courts25 Oct 2021Dismissed
Sunil Kallani S/O Hari Kishan Kallani Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0062
Constitution Of India, 1950 — Article 21, 32Code Of Criminal Procedure, 1973 — Section 41, 41B, 42, 46, 46(1), 68, 71, 78(2), 81, 101, 105, 167, 167(2), 356(5), 437, 437(3), 438, 438(1), 439Indian Penal Code, 1860 — Section 376AB, 376(3), 376DA, 376DB
High Courts23 Oct 2021Allowed
Raju Ram Manjhu Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 332, 353
High Courts23 Oct 2021Allowed
Gom Singh S/O Dhann Singh Vs State
Rajasthan High Court · (2021) 10 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 308, 325, 447
High Courts23 Oct 2021Dismissed
Deva Ram S/O Rugha Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 307, 323, 341
High Courts23 Oct 2021Allowed
Ratan Singh S/O Lt. Sh. Dalu Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0070
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts23 Oct 2021Allowed
Dariyekhan S/O Shri Deenu Khan Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Electricity Act, 2003 — Section 136
High Courts23 Oct 2021Allowed
Bhagga @ Baltej Singh S/O Jaganendra Singh Jat Sikh Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29, 37Evidence Act, 1872 — Section 27, 65B