High Courts18 Aug 2006Allowed
Jaitdan Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3180
Penal Code, 1860 (IPC) — Section 406, 498ARajasthan Civil Services (Conduct) Rules, 1971 — Rule 4
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 18 of 49
High Courts18 Aug 2006
In Re: Lords Chloro Alkali Ltd.
Rajasthan High Court · (2007) 75 SCL 237
COMPANIES ACT, 1956 — Section 391, 393, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 3
High Courts18 Aug 2006Dismissed
S.S. Brar Vs K.S.L. Industries Ltd.
Rajasthan High Court · (2007) 1 RLW 48
Constitution of India, 1950 — Article 128, 158Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts18 Aug 2006Dismissed
B.A. Govindraj Vs Umang Boards P. Ltd.
Rajasthan High Court · (2007) 135 CompCas 559 : (2007) 1 RLW 749 : (2007) 80 SCL 15
COMPANIES ACT, 1956 — Section 433, 434, 439
High Courts18 Aug 2006Allowed
Singhal Builders Vs Executive Engineer
Rajasthan High Court · (2007) 1 RLW 747
Arbitration and Conciliation Act, 1996 — Section 11, 34, 37
High Courts18 Aug 2006
In Re: Modern Denim Ltd.
Rajasthan High Court · (2008) 88 SCL 221
Companies Act, 1956 — Section 391
High Courts18 Aug 2006Allowed
Rajesh Kumar and Others Vs State and Another
Rajasthan High Court · (2006) 08 RAJ CK 0014
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 320, 482Hindu Marriage Act, 1955 — Section 13
High Courts18 Aug 2006
Punjab National Bank Vs Supreme Transport Organisation
Rajasthan High Court · (2007) 1 RLW 232
Civil Procedure Code, 1908 (CPC) — Section 151Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18, 19, 31
High Courts17 Aug 2006
Mithalal Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 288
Penal Code, 1860 (IPC) — Section 324
High Courts17 Aug 2006Dismissed
Smt. Neni and Another Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 4527 : (2007) 1 RLW 330
Evidence Act, 1872 — Section 113, 113APenal Code, 1860 (IPC) — Section 201, 302, 304B, 306, 34
High Courts17 Aug 2006Dismissed
Arvind Solanki and Others Vs State and Another
Rajasthan High Court · (2007) 1 RLW 701
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts17 Aug 2006
Kapil Dev and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 4 ACC 711
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts17 Aug 2006
Kamlesh Saroha and Others Vs Irshad Ali and Others
Rajasthan High Court · (2007) 1 ACC 239
Motor Vehicles Act, 1988 — Section 173
High Courts14 Aug 2006Allowed
Yogendra Kumar Chaturvedi Vs Ashok Kumar Goyal and Another
Rajasthan High Court · (2007) 3 BC 688 : (2007) 1 CivCC 387 : (2007) 5 RCR(Criminal) 598 : (2007) 2 RLW 1501
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Aug 2006Dismissed
Shakti Agencies Vs Manshuk Bhai Industries Ltd.
Rajasthan High Court · (2007) 135 CompCas 554 : (2007) 74 SCL 332
COMPANIES ACT, 1956 — Section 433, 434, 439
High Courts14 Aug 2006Allowed
Nahar Singh Vs The State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 459
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 302, 460
High Courts14 Aug 2006
Tajii Vs State
Rajasthan High Court · (2006) 4 RLW 3432
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397, 482Penal Code, 1860 (IPC) — Section 498A
High Courts11 Aug 2006Dismissed
Mewa Ram Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2007 Raj 123
Constitution of India, 1950 — Article 19, 246, 300ATransfer of Property Act, 1882 — Section 55, 8
High Courts11 Aug 2006Allowed
R.S.R.T.C. and Others Vs Bhanwar Lal and Others
Rajasthan High Court · (2007) 1 RLW 728
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 311
High Courts11 Aug 2006Dismissed
Narendra and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RCR(Criminal) 825 : (2007) 2 RLW 1054
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 216A, 395