High Courts24 Aug 2006Dismissed
Krishan Kumar Agrawal Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3274
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 17 of 49
High Courts24 Aug 2006Dismissed
Agrawal Kanya Pathsala (Shri) Samiti and Another Vs Shri Gopal Krishan Sharma and Others
Rajasthan High Court · (2006) 4 RLW 3312
Industrial Disputes Act, 1947 — Section 33(2)Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 30(b), 39(2)Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18
High Courts24 Aug 2006Dismissed
Niranjan Kumar Dosi Vs State
Rajasthan High Court · (2007) 1 RLW 6
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397, 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts23 Aug 2006Allowed
Vijay Kumar Vs State and Another
Rajasthan High Court · (2007) 1 RLW 720
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 427, 447
High Courts23 Aug 2006Allowed
Moorti Shri Adeshwar Bhagwan Jain Swetamber Mandir Vs Shimbhunath Singh
Rajasthan High Court · AIR 2007 Raj 46 : (2007) 1 CivCC 315 : (2007) 5 RCR(Civil) 413 : (2007) 1 RLW 731
High Courts23 Aug 2006
Sohan Lal Mahendra Vs Smt. Badam and Others
Rajasthan High Court · (2007) 5 RCR(Criminal) 115
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Aug 2006Allowed
Shri Pooran Industries and Oil Mills and Another Vs Suvina's Enterprises and Another
Rajasthan High Court · AIR 2007 Raj 47
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 21, 47
High Courts23 Aug 2006Allowed
State of Rajasthan Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2007 Raj 75 : (2007) 1 RLW 763
Constitution of India, 1950 — Article 226
High Courts22 Aug 2006Dismissed
Smt. Tara Devi Vs Arun Kumar
Rajasthan High Court · (2007) 2 RCR(Civil) 547
Hindu Marriage Act, 1955 — Section 13
High Courts22 Aug 2006
Rajendra Singh Vs Labour Court and Another
Rajasthan High Court · (2006) 4 RLW 3342
Constitution of India, 1950 — Article 14, 21, 226, 309Industrial Disputes (Central) Rules, 1957 — Rule 76, 77, 78Industrial Disputes Act, 1947 — Section 11A, 2, 25F, 25FF, 25FFF
High Courts22 Aug 2006Dismissed
The New India Assurance Company Ltd. Vs Praksh Pulverising Mills Pvt. Ltd. and Another
Rajasthan High Court · (2006) 4 RLW 3212
Contract Act, 1872 — Section 20Marina Insurance Act, 1963 — Section 24, 8, 8(1)
High Courts21 Aug 2006Allowed
Lalita Devi and Another Vs State and Another
Rajasthan High Court · (2007) 2 RLW 1503
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts21 Aug 2006Allowed
Niranjan Lal Vs U.I.T. and Others
Rajasthan High Court · AIR 2007 Raj 18 : (2007) 1 RLW 350
High Courts21 Aug 2006Allowed
N.L.P. Organics Pvt. Ltd. and Others Vs Rajasthan Financial Corporation
Rajasthan High Court · AIR 2007 Raj 10 : (2007) 2 RLW 865
Civil Procedure Code, 1908 (CPC) — Section 2, 34State Financial Corporations Act, 1951 — Section 29, 30, 31, 32Transfer of Property Act, 1882 — Section 29, 69
High Courts21 Aug 2006Allowed
V.V. Dixit Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3292
Rajasthan Co-operative Service Rules, 1954 — Rule 11(B)
High Courts21 Aug 2006Dismissed
Prabhu Lal Vs State
Rajasthan High Court · (2007) 1 RLW 267
Civil Procedure Code, 1908 (CPC) — Section 107Penal Code, 1860 (IPC) — Section 307, 336, 448
High Courts21 Aug 2006Allowed
Bhushan Prakash @ Prasad Vs State and Others
Rajasthan High Court · (2006) 4 RLW 3415
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 192, 200, 202Penal Code, 1860 (IPC) — Section 120B, 395, 420, 467, 468
High Courts21 Aug 2006Allowed
Mool Chand Vs State
Rajasthan High Court · (2007) 1 RLW 8
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49Penal Code, 1860 (IPC) — Section 365, 392
High Courts21 Aug 2006Allowed
Vegepro Foods and Feeds Limited Vs Jagannath Shreelal and Sons
Rajasthan High Court · (2007) 1 RLW 357
Constitution of India, 1950 — Article 21
High Courts21 Aug 2006Dismissed
Tejmal and Others Vs State and Another
Rajasthan High Court · (2007) 2 DMC 475 : (2007) 1 RLW 14
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 200, 202, 320Penal Code, 1860 (IPC) — Section 498A