High Courts09 Apr 2004Dismissed
Sushila Mehta Vs Smt. Chandrakala and Another
Rajasthan High Court · (2005) 3 CivCC 128 : (2005) 3 RLW 1875 : (2005) 3 WLC 393
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 3, Order 35 Rule 5, 151
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 26 of 35
High Courts08 Apr 2004Dismissed
Popular Packings Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 175 ELT 33 : (2004) 3 RLW 1894 : (2004) 3 WLC 1
Central Excises and Salt Act, 1944 — Section 37BConstitution of India, 1950 — Article 226
High Courts08 Apr 2004Allowed
Hotel Kohinoor Vs Vijay Kumar and Co.
Rajasthan High Court · AIR 2004 Raj 270 : (2004) 3 RLW 1771 : (2004) 3 WLC 120
Arbitration and Conciliation Act, 1996 — Section 11
High Courts07 Apr 2004
LRs of Late Shri Chittar Mal Vs Addl. Civil Judge (SD) and Others
Rajasthan High Court · (2004) 2 CivCC 565 : (2005) 2 RCR(Civil) 17 : (2005) 1 RLW 64
Constitution of India, 1950 — Article 226, 227
High Courts07 Apr 2004Allowed
Prabhu Mehta Vs Jagannath and Others
Rajasthan High Court · (2004) 3 ACC 82 : (2005) ACJ 1890 : (2004) 4 RLW 2670 : (2004) 4 WLC 96
High Courts07 Apr 2004Dismissed
Kesulal Mehta Vs Rajasthan Tribal Areas Development Co-operative Federation Ltd. and Others
Rajasthan High Court · AIR 2005 Raj 55 : (2004) 4 BC 93 : (2005) 2 CTLJ 93 : (2004) 3 WLC 207
Constitution of India, 1950 — Article 14, 226, 299
High Courts07 Apr 2004
Commissioner of Income Tax Vs S.B. Properties and Enterprises Ltd.
Rajasthan High Court · (2004) 190 CTR 516
Income Tax Act, 1961 — Section 32, 43(3)
High Courts07 Apr 2004Allowed
Ratan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1760 : (2004) 3 WLC 231
Rajasthan Panchayati Raj Act, 1994 — Section 37, 39, 39(2)
High Courts07 Apr 2004Dismissed
Kesulal Mehta Vs Rajasthan Tribunal Areas Development Cooperative Federation Ltd. and Others
Rajasthan High Court · (2004) 4 RLW 2507
Constitution of India, 1950 — Article 14, 226, 229
High Courts06 Apr 2004Allowed
Agarwal Agencies and Others Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 3426
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 18, 29(1), 33
High Courts06 Apr 2004Allowed
Pradeep and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2005) CriLJ 1056
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 473, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 427, 451
High Courts06 Apr 2004Dismissed
Virendra Singh and Others Vs Kashiram (deceased by L.Rs.)
Rajasthan High Court · AIR 2004 Raj 196 : (2004) 3 CivCC 584 : (2006) 1 CTLJ 378 : (2004) 3 RLW 1979 : (2004) 3 WLC 711
Hindu Adoptions and Maintenance Act, 1956 — Section 10Limitation Act, 1963 — Article 57, 59Transfer of Property Act, 1882 — Section 122
High Courts06 Apr 2004Dismissed
Arjun Singh and Others Vs Labour Court and Others
Rajasthan High Court · (2004) 3 LLJ 946 : (2005) 1 RLW 435 : (2004) 4 WLC 145
Industrial Disputes Act, 1947 — Section 25F
High Courts05 Apr 2004Dismissed
Mehrun Vs Samin Akhatar
Rajasthan High Court · (2005) 1 ACC 248 : (2006) ACJ 545 : (2004) 4 RLW 2741 : (2004) 4 WLC 500
Motor Vehicles Act, 1939 — Section 110B
High Courts05 Apr 2004
Rajasthan State Road Development and Construction Corporation Ltd. Vs The Regional Provident Fund Commissioner and Another
Rajasthan High Court · (2005) 1 LLJ 214 : (2004) 4 RLW 2505 : (2004) 3 WLC 481
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 8F
High Courts05 Apr 2004Allowed
Bhaiyan @ Shiv Murti Vs The State of Rajasthan
Rajasthan High Court · (2004) 04 RAJ CK 0013
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts05 Apr 2004Dismissed
Anand Prakash Garg Vs Madan Mohan Garg and Others
Rajasthan High Court · AIR 2004 Raj 220 : (2004) 3 RLW 1971 : (2004) 3 WLC 409
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 35(2), 47
High Courts02 Apr 2004Allowed
Balwant Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 3673 : (2004) 4 RCR(Criminal) 849 : (2004) WLC 479
Penal Code, 1860 (IPC) — Section 366, 376
High Courts01 Apr 2004
Dhan Raj Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 2924 : (2004) 3 RLW 1911 : (2004) 3 WLC 22
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts01 Apr 2004Dismissed
Manoj Mandal Vs Mrs. Urmila Mandal
Rajasthan High Court · (2004) 2 CivCC 618 : (2004) 2 DMC 614 : (2004) 4 RCR(Criminal) 68 : (2004) 4 RLW 2514 : (2004) 3 WLC 235