High Courts15 Apr 2004Dismissed
Ritesh Arya and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1990 : (2004) 3 WLC 323
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 25 of 35
High Courts13 Apr 2004
New India Assurance Co. Ltd. Vs Sita and Others
Rajasthan High Court · (2006) ACJ 2212
Motor Vehicles Act, 1988 — Section 163A
High Courts13 Apr 2004
Commissioner of Wealth Tax Vs S.K. Golecha
Rajasthan High Court · (2004) 191 CTR 337 : (2004) 270 ITR 379
Wealth Tax Act, 1957 — Section 16A, 27(1)
High Courts13 Apr 2004Allowed
Maa Durga Shikshan Sansthan Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2311 : (2004) 4 WLC 131
High Courts13 Apr 2004Dismissed
Rajendra Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 229
Constitution of India, 1950 — Article 226, 227Rajasthan Irrigation and Drainage Act, 1954 — Section 44Rajasthan Irrigation and Drainage Rules, 1955 — Rule 11
High Courts13 Apr 2004Dismissed
Gayatri Devi (Smt.) Vs Board of Revenue and Others
Rajasthan High Court · AIR 2004 Raj 242 : (2004) 3 RLW 1764 : (2004) 3 WLC 297
Rajasthan Stamp Law (Adaptation) Act, 1952 — Section 2, 23A
High Courts13 Apr 2004Allowed
Subhash Mohan Mathur Vs State and Another
Rajasthan High Court · (2004) 4 RLW 2340 : (2004) 3 WLC 305
High Courts13 Apr 2004Dismissed
Ram Kalyan Vs Smt. Ladbai and Another
Rajasthan High Court · (2004) 04 RAJ CK 0017
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19(1)
High Courts12 Apr 2004Dismissed
Narendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 ACC 388 : (2004) 4 RLW 2549 : (2004) 3 WLC 358
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 71, 89
High Courts12 Apr 2004
Manohar Lal Agarwal Vs Rajasthan Rajya Vidhyut Prasaran Nigam Ltd.
Rajasthan High Court · (2004) 4 RLW 2614 : (2004) 4 WLC 262
High Courts09 Apr 2004Allowed
Vanna Singh Vs State of Rajasthan
Rajasthan High Court · (2004) 04 RAJ CK 0084
Penal Code, 1860 (IPC) — Section 306
High Courts09 Apr 2004
D.D. Shah and Bros. Vs Union of India
Rajasthan High Court · (2005) 143 TAXMAN 292
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 246, 246A, 252, 253, 254
High Courts09 Apr 2004Dismissed
New India Assurance Company Ltd. Vs Sumer Chand and Others
Rajasthan High Court · (2004) 04 RAJ CK 0080
Constitution of India, 1950 — Article 226
High Courts09 Apr 2004Dismissed
Khopade Jayendra Narsing Vs Jai Narain Vyas University and Another
Rajasthan High Court · (2004) 4 RLW 2707 : (2004) 3 WLC 475
Constitution of India, 1950 — Article 226
High Courts09 Apr 2004Allowed
Balu Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 33 : (2004) 4 RCR(Criminal) 277 : (2004) 3 RLW 1756
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 50(3)
High Courts09 Apr 2004Allowed
Shamim Bano Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 205 : (2004) 2 DMC 609 : (2004) 3 RLW 2007 : (2004) 3 WLC 136
Civil Procedure Code, 1908 (CPC) — Section 115, 151Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts09 Apr 2004Dismissed
D.D. Shah and Brothers Vs The Union of India (UOI) and Another
Rajasthan High Court · (2005) 278 ITR 572 : (2004) 4 RLW 2618
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 246
High Courts09 Apr 2004Dismissed
Jasoria Medical Store and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2083 : (2004) 3 WLC 626
Drugs and Cosmetics Rules, 1945 — Rule 64, 65(15)
High Courts09 Apr 2004Dismissed
Dr. Jagdish Prasad and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 302 : (2004) 5 WLC 429
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts09 Apr 2004Allowed
Bherulal Vs State of Rajasthan
Rajasthan High Court · (2004) 04 RAJ CK 0022
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8