High Courts11 Nov 2002Dismissed
Wg.Cdr. D.K. Saxena and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) WLC 565 : (2003) 1 WLN 179
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 4 of 56
High Courts01 Nov 2002Dismissed
Anil Chordiya Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 49
Constitution of India, 1950 — Article 226
High Courts31 Oct 2002Dismissed
Dinesh Kumar Vs Jai Narain Vyas University and Others
Rajasthan High Court · (2003) 2 WLC 705 : (2003) 2 WLN 487
Constitution of India, 1950 — Article 14, 226
High Courts30 Oct 2002Allowed
Kadir Ahmad Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 WLN 225
Constitution of India, 1950 — Article 311
High Courts30 Oct 2002Allowed
Atar Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 10 RAJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts30 Oct 2002Allowed
Tapan Purohit and Vs State of Rajasthan
Rajasthan High Court · AIR 2003 Raj 124 : (2003) 1 WLC 645 : (2003) 1 WLN 537
Constitution of India, 1950 — Article 265Rajasthan Motor Vehicles Taxation Act, 1951 — Section 4(1)
High Courts30 Oct 2002
Wolkem (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 180 CTR 382 : (2003) 259 ITR 430 : (2003) 2 WLN 200
Income Tax Act, 1961 — Section 256, 41
High Courts30 Oct 2002Allowed
Mumal Marbles Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 130 STC 160 : (2003) 1 WLC 665 : (2003) 2 WLN 523
Constitution of India, 1950 — Article 226
High Courts30 Oct 2002
State of Rajasthan Vs Jagdish Rai Mittal and Another
Rajasthan High Court · (2003) 2 WLC 199 : (2003) 2 WLN 75
Constitution of India, 1950 — Article 226Scheduled Areas, (Assimilation of Laws) Act, 1953 — Section 4
High Courts30 Oct 2002Dismissed
Commissioner of Income Tax Vs Ambika Gwar Gum Mills
Rajasthan High Court · (2004) 266 ITR 446
Income Tax Act, 1961 — Section 147, 256(1), 256(2)
High Courts30 Oct 2002
Commissioner of Income Tax Vs AMBIKA GWAR GUM MILLS
Rajasthan High Court · (2002) 178 CTR 104
Income Tax Act, 1961 — Section 147, 148, 256
High Courts30 Oct 2002
Commissioner of Income Tax Vs WOLKEM INDIA LTD.
Rajasthan High Court · (2002) 178 CTR 301
Income Tax Act, 1961 — Section 256, 37, 80HHC
High Courts29 Oct 2002
Rajasthan State Road Transport Corporation and Another Vs Smt. Mana Devi and Others
Rajasthan High Court · (2003) 1 WLC 580 : (2003) 2 WLN 495
High Courts29 Oct 2002
Rajasthan State Road Transport Corporation Vs Dhanwanti and Others
Rajasthan High Court · (2003) 2 ACC 692 : (2004) ACJ 1217 : (2003) 2 WLC 686
Motor Vehicles Act, 1988 — Section 163A
High Courts29 Oct 2002
Surendra Parihar Vs Rajat Kumar Mishra and Others
Rajasthan High Court · (2003) 2 WLN 72
High Courts29 Oct 2002
Rajasthan State Road Transport Corporation Vs Smt. Mana Devi and Others
Rajasthan High Court · (2003) 2 ACC 516
High Courts28 Oct 2002Dismissed
Smt. Chandra Kala and Others Vs Kanak Mal and Others
Rajasthan High Court · AIR 2003 Raj 306 : (2003) 2 CivCC 497
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4
High Courts25 Oct 2002Allowed
Paraga Ram Vs State of Rajasthan
Rajasthan High Court · (2003) 1 WLC 749 : (2003) 2 WLN 375
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts25 Oct 2002Dismissed
Dullana Mal @ Dariyanamal Vs Ram Prasad and Others
Rajasthan High Court · (2003) 1 WLC 631 : (2003) 2 WLN 577
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(i)
High Courts23 Oct 2002Allowed
Kana Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 10 RAJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 323, 341, 376