High Courts20 Nov 2002
Commissioner of Income Tax Vs Aravali Swachalya Vahan (P) Ltd.
Rajasthan High Court · (2003) 182 CTR 436 : (2003) 132 TAXMAN 5
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 3 of 56
High Courts18 Nov 2002
Commissioner of Income Tax Vs Union of India (UOI) and Others Jaipur Stock Exchange Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 179 CTR 209
Finance (No. 2) Act, 1998 — Section 90(2), 91Income Tax Act, 1961 — Section 256
High Courts18 Nov 2002
Govind Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2003) 2 WLN 148
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 374, 428Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts15 Nov 2002Dismissed
Rajhans Marmo and Mines Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 WLC 459 : (2003) 2 WLN 450
Constitution of India, 1950 — Article 226
High Courts15 Nov 2002Allowed
Jagdish Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 WLC 642 : (2003) 2 WLN 502
Constitution of India, 1950 — Article 226
High Courts15 Nov 2002Dismissed
Mohd. Amin Vs S.N. Thanvi and Others
Rajasthan High Court · (2003) 2 WLC 367 : (2003) 2 WLN 491
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 2
High Courts15 Nov 2002Allowed
Gopal Singh Rathore Vs Union of India (UOI) and Another
Rajasthan High Court · (2003) 4 WLC 503 : (2003) 2 WLN 433
Constitution of India, 1950 — Article 226
High Courts14 Nov 2002Dismissed
State of Rajsthan and Others Vs Prem Shankar and Others
Rajasthan High Court · (2003) 2 WLC 519 : (2003) 1 WLN 149
Constitution of India, 1950 — Article 226
High Courts14 Nov 2002Dismissed
Commercial Taxes Officer Vs Deewan Rubber Industries Pvt. Ltd.
Rajasthan High Court · (2003) 132 STC 211
Rajasthan Sales Tax Rules, 1995 — Rule 62A
High Courts14 Nov 2002
ANANTRAI JOSHI and CO. and Others Vs Commissioner of Income Tax and Others
Rajasthan High Court · (2002) 178 CTR 299
Income Tax Act, 1961 — Section 139, 148, 276CC, 278B
High Courts14 Nov 2002
Union of India and Others Vs Shree Singhvi Brothers and Others
Rajasthan High Court · (2002) 178 CTR 297 : (2003) 2 WLC 82
Income Tax Act, 1961 — Section 132, 154, 271, 273A, 276C
High Courts14 Nov 2002Allowed
Anantrai Joshi and Co. and Others Vs Commissioner of Income Tax and Others
Rajasthan High Court · (2004) 265 ITR 672
Income Tax Act, 1961 — Section 139, 271(1), 276CC
High Courts14 Nov 2002Dismissed
Bohra Ram Borana Vs The Rajasthan Khadi and Gramoudhyog Board and Another
Rajasthan High Court · (2003) 4 WLC 329 : (2003) 2 WLN 153
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts14 Nov 2002
Jasraj Ganeshmal Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2003) 179 CTR 57 : (2003) 260 ITR 347 : (2003) 132 TAXMAN 918
Income Tax Act, 1961 — Section 256(2)
High Courts14 Nov 2002Partly Allowed
Union of India (UOI) and Others Vs Shree Singhvi Brothers and Others
Rajasthan High Court · (2003) 261 ITR 618 : (2003) 2 WLN 536
Income Tax Act, 1961 — Section 271(1)(C), 276C(1)
High Courts14 Nov 2002
Shameem Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 WLC 638 : (2003) 2 WLN 40
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts13 Nov 2002
Prabhu Ram and Others Vs Amrit Lal and Others
Rajasthan High Court · (2003) 2 ACC 673 : (2003) 2 WLC 680
Employees Compensation Act, 1923 — Section 22, 4A
High Courts12 Nov 2002
United India Insurance Co. Ltd. Vs Sodari Devi and Others
Rajasthan High Court · (2004) ACJ 1799 : (2003) 1 WLC 727 : (2003) 2 WLN 467
Motor Vehicles Act, 1988 — Section 147(1)
High Courts12 Nov 2002Dismissed
Urban Improvement Trust and Others Vs Barkat Khan
Rajasthan High Court · (2003) 1 WLC 788 : (2003) 2 WLN 462
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts11 Nov 2002Allowed
Indian Telephone Industry Ltd. Vs Madan Lal
Rajasthan High Court · (2003) 43 SCL 644 : (2003) 2 WLC 374 : (2003) 1 WLN 142
Arbitration Act, 1940 — Section 20