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Rajasthan High Court judgments, 2000

765 judgments · page 4 of 39

High Courts01 Dec 2000Allowed

Shiv Narayan Singh Vs State of Rajasthan

Rajasthan High Court · (2000) 4 RLW 622 : (2001) 1 WLC 660 : (2001) 1 WLN 58

Criminal Procedure Code, 1973 (CrPC) — Section 161, 299, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts29 Nov 2000

Ramesh Chandra Mundra and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 2 RLW 714 : (2001) 1 WLC 511 : (2001) 1 WLN 403

Constitution of India, 1950 — Article 229, 235, 309High Court Establishment (Appointment and Conditions of Service) Rules, 1973 — Rule 16, 30Rajasthan High Court (Conditions of Service of Staff) Rules, 1953 — Rule 2, 3
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High Courts28 Nov 2000

Laxminarain Vs State and Ramesh Etc.

Rajasthan High Court · (2001) 2 RLW 892 : (2001) 1 WLC 508 : (2001) 1 WLN 665

Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323
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High Courts28 Nov 2000Allowed

Basant Nahata Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 2001 Raj 127 : (2000) 4 RLW 186 : (2001) 1 WLC 433 : (2001) 1 WLN 226

Arbitration Act, 1940 — Section 16Constitution of India, 1950 — Article 136, 14, 19, 226, 301Income Tax Act, 1961 — Section 5
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High Courts27 Nov 2000Dismissed

State of Rajasthan Vs Bhilwara Spinners Ltd. and Others

Rajasthan High Court · AIR 2001 Raj 184 : (2001) 3 RLW 1398 : (2001) 4 WLC 14 : (2001) 2 WLN 536

Companies Act, 1956 — Section 293, 391, 392, 393, 394Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959 — Rule 9Rajasthan Stamp Act, 1998 — Article 35, 66
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High Courts27 Nov 2000Allowed

Asha Ram Vs R.P.S.C.

Rajasthan High Court · (2000) 4 RLW 307 : (2001) 1 WLC 399 : (2002) 1 WLN 493

Constitution of India, 1950 — Article 14, 16, 226
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High Courts24 Nov 2000Dismissed

Bharat Lal Vs Sriom and Others

Rajasthan High Court · (2002) ACJ 1906 : (2001) 4 WLC 498

Civil Procedure Code, 1908 (CPC) — Section 3Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 107, 111, 138, 146, 176
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High Courts23 Nov 2000

State of Rajasthan Vs Mahipal Singh Sisodia

Rajasthan High Court · (2001) 2 RLW 836 : (2001) 2 RLW 923 : (2001) 1 WLC 294 : (2001) 2 WLN 117

Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 86Rajasthan Panchayati Raj Act, 1994 — Section 89Rajasthan Police Subordinate Service Rules, 1989 — Rule 11
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