High Courts19 Dec 2000Allowed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2001) 2 RLW 1219 : (2000) 4 WLC 700 : (2007) 2 WLN 325
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 2 of 39
High Courts19 Dec 2000
Deepak Soni Vs Rajasthan Finance Co. Corporation and Others
Rajasthan High Court · (2001) 3 RLW 1572 : (2001) 2 WLC 525 : (2001) 3 WLN 611
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 21, 226
High Courts18 Dec 2000Allowed
Krishna Kumar and Others Vs Gulab Khan and Others
Rajasthan High Court · (2001) 1 ACC 571 : (2001) ACJ 1013
High Courts18 Dec 2000Allowed
Alka Khandelwal and Others Vs Gulab Khan and Others
Rajasthan High Court · (2001) 1 ACC 702 : (2001) ACJ 1001 : (2001) WLC 165
High Courts18 Dec 2000
Jain Construction Company Vs State of Rajasthan
Rajasthan High Court · (2001) 3 RLW 1867 : (2001) 4 WLN 387
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Dec 2000
New India Assurance Co. Ltd. Vs Smt. Badam and Others
Rajasthan High Court · (2001) 2 RLW 872 : (2001) 2 WLC 29
Motor Vehicles Act, 1939 — Section 95, 96
High Courts18 Dec 2000
Rakesh Ghatiwal Vs State of Raj. and Another
Rajasthan High Court · (2001) 1 RLW 546 : (2001) 2 WLN 40
Constitution of India, 1950 — Article 243ZGRajasthan Municipalities Act, 1959 — Section 18, 26, 63(1)
High Courts18 Dec 2000
Rajasthan Spinning and Weaving Mills Ltd., Bhilwara Vs Judge, Labour Court, Bhilwara and Another
Rajasthan High Court · (2001) 89 FLR 1010 : (2001) 3 RLW 1676 : (2001) 4 WLC 529 : (2001) 2 WLN 46
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 33, 33C
High Courts18 Dec 2000
Vinod Kumar Agarwal Vs High Court of Judicature for Rajasthan and Another
Rajasthan High Court · (2001) 1 RLW 41 : (2001) 1 WLC 1 : (2001) 1 WLN 588
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16, 17Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 24(1)
High Courts18 Dec 2000Dismissed
The New India Assurance Company Ltd. Vs Smt. Bhanwari Devi and Others
Rajasthan High Court · (2001) 3 CivCC 70 : (2001) 3 RLW 1430 : (2001) 2 WLC 440 : (2001) 2 WLN 21
Motor Vehicles Act, 1939 — Section 95, 96(2)Motor Vehicles Act, 1988 — Section 140, 141, 145, 147(1), 147(3)Penal Code, 1860 (IPC) — Section 279, 304
High Courts18 Dec 2000Dismissed
M/s Hanuman Das Chhagan Lal Vs Union of India and Others
Rajasthan High Court · (2001) 3 RLW 1533 : (2001) 2 WLC 271 : (2001) 2 WLN 62
Constitution of India, 1950 — Article 226
High Courts15 Dec 2000
Sabina Bano Vs T. Sriniwasan
Rajasthan High Court · (2001) 2 RLW 1164 : (2001) 3 WLC 238
High Courts15 Dec 2000Allowed
Man Singh Vs Gamer Rebari and Another
Rajasthan High Court · (2001) ACJ 1641 : (2001) 3 RLW 1424 : (2001) 2 WLC 432 : (2001) 2 WLN 628
Motor Vehicles (Amendment) Act, 1994 — Section 153, 166, 166(3)
High Courts15 Dec 2000Allowed
Raja Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 496
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(1), 4(1)
High Courts14 Dec 2000
Sand Plast (India) Ltd. Vs I.T.C. Bhadrachalam Finance and Investment Ltd. Regd. Office
Rajasthan High Court · (2002) 111 CompCas 471 : (2001) 1 RLW 647 : (2001) 1 WLC 469 : (2003) 1 WLN 594
Civil Procedure Code Amendment Act, 1976 — Section 46Civil Procedure Code, 1908 (CPC) — Section 139Companies (Court) Rules, 1959 — Rule 13, 18, 2(13), 21, 24
High Courts14 Dec 2000
Madan Singh Vs Board of Revenue, Ajmer and Others
Rajasthan High Court · (2001) 2 RLW 1098 : (2001) 4 WLC 760 : (2001) 3 WLN 548
Hindu Succession Act, 1956 — Section 14, 6, 8Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts13 Dec 2000
Rajveer Singh Vs Convener and Another
Rajasthan High Court · (2001) 2 RLW 1184 : (2001) 1 WLC 754
High Courts12 Dec 2000Allowed
Gaurav Gupta Vs State and Others
Rajasthan High Court · (2001) 3 RLW 1512 : (2001) 2 WLN 67
Constitution of India, 1950 — Article 254, 254(2)Rajasthan Finance Act, 2000 — Section 18, 31Rajasthan Stamp Law (Adaptation) Act, 1952 — Section 26, 56(1)
High Courts12 Dec 2000
Bhola Ram Kumawat Vs R.S.E.B. and others
Rajasthan High Court · (2002) 4 LLJ 642 : (2001) 3 RLW 1468 : (2001) 4 WLC 740 : (2001) 3 WLN 528
Industrial Disputes Act, 1947 — Section 33Rajasthan State Electricity Board Employees (Emoluments) Regulations, 1978 — Regulation 10, 9, 9(1), 9(2)
High Courts11 Dec 2000
Rajanti and Others Vs Nihal Singh and Others
Rajasthan High Court · (2001) 2 ACC 110 : (2002) ACJ 1921
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 337