High Courts11 May 2000Allowed
Girwar Singh and Others Vs State and Another
Rajasthan High Court · (2000) 2 WLN 435
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 209, 302, 319
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 25 of 39
High Courts11 May 2000Dismissed
Vardhichand Jain Vs Madan Lal Mahendra Kumar, Partnership Firm
Rajasthan High Court · AIR 2000 Raj 324
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts10 May 2000Allowed
Smt. Chandra Kanta Vs Superintendent of Police and Others
Rajasthan High Court · (2001) 3 CivCC 545 : (2000) CriLJ 3138 : (2000) 4 RCR(Civil) 652 : (2000) 3 WLC 667
Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 498A
High Courts10 May 2000Dismissed
Pana Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2000) CriLJ 3627 : (2000) 3 WLC 68
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 434Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 27, 32A, 33, 8Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts10 May 2000
Shanker Lal Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 301 : (2000) 3 WLN 421
Constitution of India, 1950 — Article 227
High Courts10 May 2000Allowed
Carrier Savings and Investment India Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2002) 110 CompCas 631 : (2000) 3 RLW 1593 : (2000) 3 WLN 141
Companies (Acceptance of Deposits) Rules, 1975 — Rule 3Companies Act, 1956 — Section 58A, 58A(10), 58A(8)Constitution of India, 1950 — Article 226
High Courts10 May 2000
Oriental Insurance Company Ltd. Vs Surgyan and Others
Rajasthan High Court · (2001) 1 ACC 677 : (2000) 3 WLC 632
Motor Vehicles Act, 1988 — Section 170
High Courts10 May 2000
Ashok Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 574
Constitution of India, 1950 — Article 14, 16, 162, 309
High Courts09 May 2000
Smt. Anni Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 120 : (2001) 4 WLC 769 : (2000) 3 WLN 436
Constitution of India, 1950 — Article 226
High Courts09 May 2000Allowed
Surendra Pal Singh TT Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 306 : (2000) 2 WLC 257
Rajasthan State Warehousing Corporation Rules, 1975 — Rule 3, 5Warehousing Corporations Act, 1962 — Section 21, 22, 22(2)
High Courts09 May 2000Allowed
Rajan Gandhi and Others Vs Aravali Kshetriya Gramin Bank and Others
Rajasthan High Court · (2000) 4 RLW 34 : (2000) 2 WLC 643 : (2000) 3 WLN 78
Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1988 — Rule 4
High Courts08 May 2000Dismissed
Mohd. Nisar Vs The State of Rajasthan and Others
Rajasthan High Court · (2000) 3 RLW 1807 : (2000) 3 WLC 170 : (2000) 2 WLN 309
Constitution of India, 1950 — Article 226, 227
High Courts08 May 2000Dismissed
State Vs Badri Lal
Rajasthan High Court · (2007) 3 WLN 551
Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 10, 10A
High Courts05 May 2000Dismissed
Raju Manbani Vs Smt. Sushila Devi
Rajasthan High Court · (2000) 2 WLN 427
Penal Code, 1860 (IPC) — Section 201, 302, 313
High Courts05 May 2000Dismissed
Kartar Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 284
Rajasthan Municipalities Act, 1959 — Section 63
High Courts04 May 2000
Smt. Parvati Devi and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 233 : (2001) 1 WLN 654
Constitution of India, 1950 — Article 226
High Courts04 May 2000Dismissed
State of Rajasthan and Another Vs Shri Amara and Another
Rajasthan High Court · (2000) 3 WLN 145
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts04 May 2000Dismissed
The Union of India (UOI) and Others Vs Shri Kadar Singh and Another
Rajasthan High Court · (2000) 3 WLN 149
High Courts04 May 2000Allowed
Bajrang Lal and Co. and Others Vs Rajasthan Financial Corp. and Another
Rajasthan High Court · (2000) 3 RLW 1872 : (2000) 3 WLC 381 : (2000) 3 WLN 431
Constitution of India, 1950 — Article 226
High Courts04 May 2000Allowed
Subhash Jain Vs State of Rajasthan
Rajasthan High Court · AIR 2000 Raj 393 : (2000) 3 WLN 158
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 3