High Courts22 May 2000
R.C. Shrimall Vs The State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 359
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 24 of 39
High Courts22 May 2000Dismissed
Municipal Corporation and Another Vs Rajendra Bhandari and Another
Rajasthan High Court · AIR 2001 Raj 9 : (2000) 3 RLW 1611 : (2001) 4 WLC 647 : (2000) 3 WLN 322
Rajasthan Municipalities Act, 1959 — Section 173ATransfer of Property Act, 1882 — Section 55, 55(6), 8
High Courts19 May 2000Allowed
Railway Employees Co-operative Banking Society Ltd. Vs Authority Under Shops and Commercial Establishments Act and Others
Rajasthan High Court · (2000) 84 FLR 1008 : (2000) 3 LLJ 898 : (2000) 3 RLW 1883 : (2000) 1 WLC 159 : (2000) 3 WLN 344
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 2AMulti-State Cooperative Societies Act, 2002 — Section 74
High Courts19 May 2000
Executive Engineer, P.W.D. Division Jalore and Others Vs Surendra Singh
Rajasthan High Court · (2001) 1 RLW 205 : (2000) 3 WLC 576 : (2000) 3 WLN 405
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts19 May 2000
Vinay Kumar Swami Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 265 : (2001) 1 WLN 612
Constitution of India, 1950 — Article 14, 16, 226
High Courts19 May 2000Dismissed
Smt. Pramila Bhatia Vs Vijay Kumar Bhatia
Rajasthan High Court · AIR 2000 Raj 363 : (2001) 1 RLW 157
Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts17 May 2000
Gajraj Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 88 FLR 40 : (2001) 1 RLW 134 : (2000) 3 WLC 263 : (2000) 3 WLN 425
Constitution of India, 1950 — Article 226
High Courts16 May 2000Dismissed
Kishan Chand Vs Banwarilal
Rajasthan High Court · (2000) 3 CivCC 472 : (2000) 3 RLW 1878 : (2000) 3 WLC 164 : (2000) 2 WLN 313
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts16 May 2000
Prabhu Lal Vs Lal Singh
Rajasthan High Court · (2001) 1 CivCC 637 : (2001) 4 RCR(Civil) 621 : (2001) 1 RLW 135 : (2000) 3 WLC 732 : (2000) 3 WLN 439
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 May 2000
Rawal Jayti Kalyan Kari Sanstha, Sirohi Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 1 RLW 130 : (2000) 4 WLC 522 : (2000) 3 WLN 438
Constitution of India, 1950 — Article 226
High Courts16 May 2000Dismissed
D.B. Sogani and Others Vs Akhil Bharatiya Bank of Rajasthan Karmchari Sangh and Others
Rajasthan High Court · AIR 2000 Raj 337 : (2000) 3 RLW 1577 : (2000) 3 WLC 36 : (2000) 3 WLN 249
Banking Regulation Act, 1949 — Section 36AAConstitution of India, 1950 — Article 226Rajasthan High Court Ordinance, 1949 — Section 18, 18(1)
High Courts16 May 2000
Mohan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 2 WLC 100 : (1999) WLC 274 : (2000) 2 WLN 310
Constitution of India, 1950 — Article 14, 16
High Courts16 May 2000
New India Assurance Co. Ltd. Vs Pala Ram and Others
Rajasthan High Court · (2001) 2 ACC 421
Motor Vehicles Act, 1988 — Section 134, 140, 187Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts15 May 2000
Mst. Madina Vs State of Rajasthan and Others
Rajasthan High Court · (2000) CriLJ 4484 : (2001) 1 RLW 266 : (2000) 4 WLC 272 : (2000) 3 WLN 392
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 323, 34, 342, 379
High Courts15 May 2000Dismissed
Rahul Madan Vs Vice Chancellor, J.N.V. University and Others
Rajasthan High Court · (2000) 2 WLN 548
High Courts12 May 2000Dismissed
State of Rajasthan Vs Nagji
Rajasthan High Court · (2001) CriLJ 1045 : (2001) 3 RCR(Criminal) 255 : (2000) WLC 739
Arms Act, 1959 — Section 21, 25, 3, 39Criminal Procedure Code, 1973 (CrPC) — Section 25
High Courts12 May 2000
Pursottam Bhojwani Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 662 : (2001) 1 WLN 725
Constitution of India, 1950 — Article 226
High Courts12 May 2000Dismissed
Commissioner of Income Tax Vs Jeevan and Sons
Rajasthan High Court · (2000) 2 WLN 362
Income Tax Act, 1961 — Section 143, 148, 256
High Courts12 May 2000
COMMISSIONER OF INCOME TAX Vs JEEVAN and SONS
Rajasthan High Court · (2000) 161 CTR 242
Income Tax Act, 1961 — Section 143, 148, 256