High Courts04 Nov 1997Allowed
State of Rajasthan Vs Dr. Mahaveer Chand
Rajasthan High Court · (1998) 1 RLW 421 : (1998) 1 WLC 656 : (1997) 2 WLN 574
Constitution of India, 1950 — Article 226, 309
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 5 of 28
High Courts03 Nov 1997Dismissed
Pawan Kumar Vs Shakuntala
Rajasthan High Court · (1998) 2 RLW 798 : (1997) 2 WLN 567
Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Nov 1997Dismissed
Lotus Agro Chem and Vs Rajasthan State Electricity Board
Rajasthan High Court · AIR 1998 Raj 286 : (1998) 1 RLW 379 : (1997) 2 WLN 568
Electricity Act, 1910 — Section 23
High Courts24 Oct 1997Dismissed
Nemi Chand Sharma and Vs Mehrishi Dayanand Saraswati University, Ajmer and Another etc.
Rajasthan High Court · AIR 1998 Raj 256 : (1998) 2 RLW 1393 : (1998) 3 WLC 67
Constitution of India, 1950 — Article 226
High Courts24 Oct 1997
Rajasthan State Road Transport Corporation Vs Gopal Singh and Another
Rajasthan High Court · (1999) 3 LLJ 810 : (1998) 1 RLW 1 : (1998) 2 RLW 1042 : (1998) 1 WLC 1 : (1997) 2 WLN 658
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts24 Oct 1997Dismissed
Official Liquidator, Auto Electricals (India) Pvt. Ltd. Vs P.R. Mehta and Others
Rajasthan High Court · (1999) 98 CompCas 62
Companies Act, 1956 — Section 454, 454(5), 454(8), 543
High Courts24 Oct 1997Dismissed
Mohan Lal Vs Rakesh Meghwal and Others
Rajasthan High Court · (1998) 1 WLN 389
Constitution of India, 1950 — Article 141, 142Representation of the People Act, 1951 — Section 100, 3, 30, 32, 33
High Courts23 Oct 1997
Madan Mohan and Another Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 1225 : (1998) 1 WLC 690 : (1997) 2 WLN 545
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 323, 438Penal Code, 1860 (IPC) — Section 323, 376, 451, 511
High Courts23 Oct 1997
Hastimal Lodha Vs Shakuntala Kumari and Others
Rajasthan High Court · (1999) ACJ 790
High Courts23 Oct 1997Dismissed
Miss Monika Jain Vs The State of Rajasthan
Rajasthan High Court · (1998) 1 RLW 71 : (1998) 1 WLC 301 : (1997) 2 WLN 561
High Courts23 Oct 1997Dismissed
Oriental Insurance Co. Ltd. Vs Sunita Dhanda and Others
Rajasthan High Court · (1999) ACJ 916
High Courts22 Oct 1997Dismissed
D.R. Kalla and Others Vs The State of Rajasthan
Rajasthan High Court · (1998) 2 WLC 169 : (1997) 2 WLN 550
Constitution of India, 1950 — Article 311
High Courts21 Oct 1997Dismissed
Prahlad Cheepa Vs Smt. Jamni
Rajasthan High Court · (1998) 3 WLC 218 : (1997) 2 WLN 548
Criminal Procedure Code, 1973 (CrPC) — Section 399, 482
High Courts20 Oct 1997Allowed
Shyam Sunder and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 2 WLN 549
Penal Code, 1860 (IPC) — Section 323
High Courts20 Oct 1997Allowed
Kailash Nath @ Tahalnath Vs State of Rajasthan
Rajasthan High Court · (1998) 4 RCR(Criminal) 83 : (1998) 2 RLW 1123 : (1998) 1 WLC 766 : (1997) 2 WLN 543
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 308, 439, 482Penal Code, 1860 (IPC) — Section 120B, 147, 149, 201, 302
High Courts20 Oct 1997
RATAN CHAND LODHA Vs INCOME TAX OFFICER and Another
Rajasthan High Court · (1998) 144 CTR 1
Criminal Procedure Code, 1973 (CrPC) — Section 245, 397, 401, 482Income Tax Act, 1961 — Section 271, 276, 277
High Courts20 Oct 1997
MADAN LAL and Others Vs INCOME TAX OFFICER.
Rajasthan High Court · (1998) 144 CTR 57 : (1998) 3 WLC 700
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 201, 221, 245, 313, 482Income Tax Act, 1961 — Section 194A, 256, 271, 276, 276B
High Courts20 Oct 1997Dismissed
Naresh Chandra Shukla Vs R.P.S.C. and Another
Rajasthan High Court · (1998) 2 RLW 1339 : (1998) 3 WLC 87 : (1997) 2 WLN 554
Constitution of India, 1950 — Article 226
High Courts20 Oct 1997
Mangu @ Mangilal Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 1177 : (1998) 1 WLC 376 : (1997) 2 WLN 541
High Courts17 Oct 1997Allowed
Meena Goyal Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 2 RLW 737 : (1998) 1 WLC 366 : (1997) 2 WLN 523
Criminal Procedure Code, 1973 (CrPC) — Section 167, 438, 439Penal Code, 1860 (IPC) — Section 395, 435, 436, 452Prevention of Corruption Act, 1988 — Section 13