High Courts12 Nov 1997Allowed
Birji Vs State
Rajasthan High Court · (1998) 3 WLC 326 : (1997) 2 WLN 638
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 4 of 28
High Courts12 Nov 1997Dismissed
Padmakar Vyas and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 210
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 4(9)
High Courts12 Nov 1997Allowed
Ram Khiladi Vs State
Rajasthan High Court · (1998) 2 RLW 883 : (1998) 1 WLC 559 : (1997) 2 WLN 639
High Courts12 Nov 1997Allowed
Balwant Singh Vs Board of Revenue and Others
Rajasthan High Court · (1998) 1 RLW 79 : (1997) 2 WLN 636
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Penal Code, 1860 (IPC) — Section 13, 191, 192, 193
High Courts10 Nov 1997Dismissed
Bhajan Ram Girdhari Lal and Sons Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 WLC 25 : (1997) 2 WLN 632
Constitution of India, 1950 — Article 226
High Courts10 Nov 1997
Smt. Chen Devi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 2 RLW 1256 : (1998) 2 WLC 337 : (1997) 2 WLN 620
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 482Evidence Act, 1872 — Section 60
High Courts10 Nov 1997
Phoneix Impex Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 WLN 615
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Banking Regulation Act, 1949 — Section 2, 3, 5COMPANIES ACT, 1956 — Section 3, 4A, 591
High Courts10 Nov 1997
Rajesh Rathi Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 1524 : (1998) 2 RCR(Criminal) 550 : (1997) 3 RLW 2070 : (1998) 1 WLC 548 : (1997) 2 WLN 626
Constitution of India, 1950 — Article 226
High Courts07 Nov 1997
Assistant Commissioner of Income Tax and Others Vs Jayanti Lal Patel and Others and Dr. B.S. Tomar and Another
Rajasthan High Court · (2000) 244 ITR 500
Constitution of India, 1950 — Article 226
High Courts07 Nov 1997Allowed
Smt. Manjula Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 2049 : (1998) 2 WLC 546 : (1997) 2 WLN 595
Constitution of India, 1950 — Article 226
High Courts07 Nov 1997
Rakesh and Another Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1434 : (1998) 2 RLW 1288 : (1998) 2 RLW 1288 : (1998) 3 WLC 536
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 114, 118, 35Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts07 Nov 1997
ASSISTANT COMMISSIONER OF INCOME TAX and Others Vs JAYANTI LAL PATEL and Others (ALSO ASSTT. Commissioner of Income Tax and Others v. DR. B. S. TOMAR and Another).
Rajasthan High Court · (1998) 144 CTR 305
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 132, 263
High Courts07 Nov 1997Allowed
Jagdish Vs Chandgi and Another
Rajasthan High Court · (1998) 2 WLC 114 : (1997) 2 WLN 588
Constitution of India, 1950 — Article 226
High Courts07 Nov 1997Dismissed
Mangi Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 2017 : (1998) 1 WLC 625 : (1997) 2 WLN 609
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 44
High Courts06 Nov 1997Allowed
Sanjeev Kumar Pareek Vs State of Rajasthan
Rajasthan High Court · (1998) 1 DMC 662
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts06 Nov 1997Allowed
Kana Ram Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 1374 : (1998) 1 WLC 654 : (1997) 2 WLN 607
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts05 Nov 1997Dismissed
Shankar Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 2 RLW 1213 : (1998) 1 WLC 730 : (1997) 2 WLN 600
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Penal Code, 1860 (IPC) — Section 323, 504
High Courts04 Nov 1997Allowed
Smt. Bhouti Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 2 RLW 792 : (1998) 2 WLC 175 : (1997) 2 WLN 605
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 447
High Courts04 Nov 1997Dismissed
Ram Ji Lal Sharma Vs The State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 927 : (1997) 2 WLN 565
Penal Code, 1860 (IPC) — Section 326
High Courts04 Nov 1997Dismissed
Ayazuddin @ Munna Khan Vs State and Another
Rajasthan High Court · (1998) 2 RLW 827 : (1998) 1 WLC 737 : (1997) 2 WLN 604
Criminal Procedure Code, 1973 (CrPC) — Section 399, 482