High Courts07 Feb 1995Dismissed
Devi Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 1 WLC 144 : (1995) 1 WLN 271
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 22 of 26
High Courts07 Feb 1995Dismissed
Pukhraj Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 734 : (1995) 1 WLN 238
Constitution of India, 1950 — Article 226
High Courts07 Feb 1995Allowed
Kehar Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 222 : (1995) 1 RLW 188 : (1996) 1 WLC 241 : (1995) 1 WLN 240
Constitution of India, 1950 — Article 226Rajasthan Colonisation Act, 1954 — Section 2, 22(1)Rajasthan Land Revenue Act, 1956 — Section 91
High Courts07 Feb 1995
Commissioner of Income Tax Vs Sardar Stones
Rajasthan High Court · (1995) 125 CTR 197 : (1995) 215 ITR 350
Income Tax Act, 1961 — Section 263, 32
High Courts07 Feb 1995
Shanti Devi Vs Mathura Lal
Rajasthan High Court · (1995) 1 DMC 486
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts07 Feb 1995Allowed
State of Rajasthan and Another Vs Vishnu Lal
Rajasthan High Court · AIR 1995 Raj 206 : (1995) 1 RLW 123 : (1995) 1 WLN 251
Constitution of India, 1950 — Article 226Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964 — Section 33Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Rules, 1991 — Rule 5(1)
High Courts07 Feb 1995
Commissioner of Income Tax Vs Shiv and Brothers
Rajasthan High Court · (1995) 02 RAJ CK 0022
Income Tax Act, 1961 — Section 139(8)
High Courts07 Feb 1995Dismissed
Nirmal Nahar Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 353 : (1995) 1 WLN 265
Rajasthan Co-operative Societies Act, 1965 — Section 14(2), 75
High Courts06 Feb 1995Dismissed
Commissioner of Income Tax Vs Udaipur Mineral Development Syndicate (P.) Ltd.
Rajasthan High Court · (1995) 80 TAXMAN 455
Income Tax Act, 1961 — Section 256(1)
High Courts06 Feb 1995Allowed
Modern Woollens Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (1995) 1 RLW 192 : (1996) 1 WLC 607 : (1995) 1 WLN 233
Constitution of India, 1950 — Article 226
High Courts06 Feb 1995Dismissed
Kailash Talkies Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1996 Raj 30 : (1995) 1 RLW 207 : (1996) 1 WLC 231
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 18
High Courts06 Feb 1995
Suresh Kumar Rawat Vs Commissioner of Income Tax
Rajasthan High Court · (1998) 146 CTR 399 : (1995) 216 ITR 137 : (1995) 81 TAXMAN 308
High Courts06 Feb 1995
Commissioner of Income Tax Vs Agarwal Flooring Stone Company
Rajasthan High Court · (1995) 128 CTR 237 : (1995) 216 ITR 757 : (1995) 80 TAXMAN 299
Income Tax Act, 1961 — Section 256, 32, 32A
High Courts06 Feb 1995
Commissioner of Income Tax Vs Kishorilal Santoshilal
Rajasthan High Court · (1995) 02 RAJ CK 0010
Income Tax Act, 1961 — Section 68
High Courts03 Feb 1995
Tej Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1996) 1 ALT(Cri) 3 : (1995) CriLJ 1944
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts03 Feb 1995Dismissed
Central Ware-Housing Corporation, Sriganganagar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 180 : (1995) 1 RLW 196
Constitution of India, 1950 — Article 12, 285(1)Rajasthan General Clauses Act, 1955 — Section 32(43)Rajasthan Lands and buildings Tax Act, 1964 — Section 6(a)
High Courts03 Feb 1995Dismissed
Prabhu Dayal Vs The State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2565 : (1996) 3 WLC 729
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 380, 460
High Courts03 Feb 1995Dismissed
Amarjeet Singh Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 185
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 300, 302, 34
High Courts03 Feb 1995Dismissed
Smt. Lahari Bai Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1400 : (1995) 1 RLW 181 : (1995) 3 WLC 439
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts02 Feb 1995
Darshan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2138
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34