High Courts16 Feb 1995
Jatan Singh Vs The State of Rajasthan
Rajasthan High Court · (1995) 1 WLN 598
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 360
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 21 of 26
High Courts16 Feb 1995Allowed
Om Prakash Vs M/s Bothra Salt Works and Others
Rajasthan High Court · (1995) 02 RAJ CK 0002
High Courts15 Feb 1995Dismissed
Gulabdas Jagannath Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1995 Raj 225 : (1995) 1 RLW 695 : (1995) 2 WLC 521
Constitution of India, 1950 — Article 19(1), 301, 302, 304Rajasthan Municipalities Act, 1959 — Section 104
High Courts14 Feb 1995
State of Rajasthan and Others Vs Mahamantri, P.W.D. and Another
Rajasthan High Court · (1996) 3 LLJ 1174 : (1995) 1 RLW 614 : (1996) 1 WLC 177 : (1995) 1 WLN 244
Minimum Wages Act, 1948 — Section 20, 21
High Courts14 Feb 1995Allowed
Swaroop Singh and Others Vs Board of Revenue and Others
Rajasthan High Court · AIR 1995 Raj 211 : (1995) 2 WLC 623
Rajasthan Colonisation (Allotment and Sale of Government Land to Pong Dam Oustees and their Transferes in the Indira Gandhi Canal Colony Areas) Rules, 1972 — Rule 8
High Courts13 Feb 1995Dismissed
M.C. Sindhi Vs Hemndass
Rajasthan High Court · (1995) 1 RLW 63 : (1995) 2 WLC 126 : (1995) 1 WLN 388
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts13 Feb 1995Allowed
Naseeban and Another Vs Surendra Pal and Others
Rajasthan High Court · (1995) 1 ACC 537 : (1996) ACJ 818 : AIR 1996 Raj 91 : (1995) 2 RLW 241 : (1995) 2 WLC 448 : (1995) 1 WLN 386
Motor Vehicles Act, 1988 — Section 166
High Courts13 Feb 1995
Mangla Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 02 RAJ CK 0027
Income Tax Act, 1961 — Section 2(14), 2(1A), 45
High Courts13 Feb 1995Dismissed
Commissioner of Income Tax Vs Durga Prasad
Rajasthan High Court · (1995) 82 TAXMAN 112
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts13 Feb 1995
Maruti Agency Vs Assistant Commercial Taxes Officer and Another
Rajasthan High Court · (1995) 1 RLW 101 : (1996) 1 WLC 383 : (1995) 1 WLN 258
Criminal Procedure Code, 1973 (CrPC) — Section 193
High Courts10 Feb 1995Allowed
Hetram Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 1 WLC 174 : (1995) 1 WLN 397
Constitution of India, 1950 — Article 16
High Courts10 Feb 1995
Commissioner of Income Tax Vs Pramod Kumar Jain
Rajasthan High Court · (1995) 125 CTR 154 : (1995) 216 ITR 598
Income Tax Act, 1961 — Section 15, 16
High Courts10 Feb 1995
Commissioner of Wealth-tax Vs Paramhans Ashram Trust
Rajasthan High Court · (1995) 02 RAJ CK 0050
Income Tax Act, 1961 — Section 11Wealth Tax Act, 1957 — Section 27(1), 5(1)(i)
High Courts10 Feb 1995
Commissioner of Income Tax Vs Pink Jewellers
Rajasthan High Court · (1995) 02 RAJ CK 0036
Income Tax Act, 1961 — Section 35B(1A)
High Courts10 Feb 1995
COMMISSIONER OF INCOME TAX Vs BEAWAR ENGLISH WINE MERCHANTS ASSOCIATION.
Rajasthan High Court · (1996) 130 CTR 268
Income Tax Act, 1961 — Section 139, 256, 271
High Courts09 Feb 1995Allowed
Deen Dayal Khunteta Vs The State of Rajasthan and Another
Rajasthan High Court · (1995) 1 RLW 419 : (1995) 2 WLC 22 : (1995) 1 WLN 378
Constitution of India, 1950 — Article 14, 16
High Courts09 Feb 1995
Commissioner of Income Tax Vs Bagpatia Food Industries
Rajasthan High Court · (1995) 127 CTR 437 : (1995) 216 ITR 543 : (1995) 81 TAXMAN 344
Income Tax Act, 1961 — Section 154, 33
High Courts09 Feb 1995
Shakuntala Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 82 TAXMAN 272
Income Tax Act, 1961 — Section 40
High Courts09 Feb 1995
Commissioner of Income Tax Vs Ghindmal Kauromal
Rajasthan High Court · (1995) 216 ITR 170 : (1995) 81 TAXMAN 287
Income Tax Act, 1961 — Section 132, 256
High Courts08 Feb 1995Allowed
Mangi Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1995) 1 RLW 112 : (1996) 1 WLC 338 : (1995) 1 WLN 255