High Courts10 Mar 1993Allowed

Moti Lal Vs Union of India (UOI)

Rajasthan High Court · (1994) 73 ELT 530 : (1993) WLN 123

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164Gold (Control) Act, 1968 — Section 55, 63, 66, 70, 71
High Courts10 Mar 1993Allowed

Smt. Roopi Bai Vs Mahaveer and Others

Rajasthan High Court · AIR 1994 Raj 133

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 8 Rule 5Evidence Act, 1872 — Section 115, 18Rajasthan Pre-emption Act, 1966 — Section 6